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Karanjia vs Pravkar Bagsingh And Others
2025 Latest Caselaw 7797 Ori

Citation : 2025 Latest Caselaw 7797 Ori
Judgement Date : 2 September, 2025

Orissa High Court

Karanjia vs Pravkar Bagsingh And Others on 2 September, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
              IN THE HIGH COURT OF ORISSA AT CUTTACK


                              R.S.A. No.169 of 2025


       Karanjia                              .....                     Appellant
       (Junior/Autonomous)
       College, Karanjia

                                                       Represented by
                                                       Mr.A.C.Panda, Advocate

                                      -versus-
       Pravkar Bagsingh and others           .....                  Respondents

                                                      Represented by
                                                      None.

                                     CORAM:
            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                       ORDER

02.9.2025.

Order No.

01. 1. This matter is taken up through hybrid mode.

2. Heard Mr. A.C.Panda, learned Counsel for the appellant, on the question of admission. Perused the judgments passed by the lower appellate Court as well as the trial Court.

3. Considering the submissions and the grounds raised, the RSA is admitted on the following substantial questions of law;

// 2 //

(i) Whether the impugned judgment is sustainable which has been decided without disposing the application U/0-41, Rule-27 C.P.C?

(ii) Whether the First Appellate Court was correct in dismissing the appeal when the parties had already settled their dispute amicably and sought to bring the proof of such settlement by way of additional evidence, which was refused?

4. Call for the L.C.R.

5. Issue notice to the Respondents by Speed Post/Registered Post making it returnable within four weeks. Requisites be filed within three working days.

6. List this matter in the month of February, 2026.

(Sashikanta Mishra) AKB Judge

Location: High Court of Orissa, Cuttack

 
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