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Nikki Devi @ Nikki Kumari vs Rajesh Kumar @ Rajesh
2025 Latest Caselaw 9598 Ori

Citation : 2025 Latest Caselaw 9598 Ori
Judgement Date : 30 October, 2025

Orissa High Court

Nikki Devi @ Nikki Kumari vs Rajesh Kumar @ Rajesh on 30 October, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                               MATA No.62 of 2025

              Nikki Devi @ Nikki Kumari          ....          Appellant

                                    Mr. Manas Ranjan Dhal, Advocate

                                      -versus-
              Rajesh Kumar @ Rajesh       ....      Respondent
              Kumar Mandal @ Rajesh
              Mandal
                                Mr. Kabir Kumar Jena, Advocate

                    CORAM:
                    JUSTICE MANASH RANJAN PATHAK
                    JUSTICE SANJAY KUMAR MISHRA

                                     ORDER

30.10.2025 Order No.

04. This matter is taken up through hybrid mode.

2. Heard learned Counsel for the parties.

3. During hearing, learned Counsel for the Respondent submits, as per the instruction received, the Appellant-wife has already acted in terms of the ex-parte judgment dated 21.05.2024 passed by the learned Judge, Family Court, Jajpur in C.P. No.328 of 2017 by accepting the permanent alimony of Rs.10,00,000/- (rupees ten lakhs), as awarded in the said C.P.

4. Learned Counsel for the Appellant-wife submits, he has no instruction in the said regard and he be granted time to ascertain as to the correctness of the submission made by learned Counsel for the Respondent-husband.

5. List on 18th November, 2025, as prayed for.

(Manash Ranjan Pathak) Judge

(Sanjay Kumar Mishra) Judge

05. 1. Heard.

2. As an interim measure, operation of the impugned order dated 21.05.2024, passed by the learned Judge, Family Court, Jajpur in C.P. No.328 of 2017, is stayed till the next date.

3. Urgent certified copy of this order be granted as per rules.

(Manash Ranjan Pathak) Judge

(Sanjay Kumar Mishra) Prasant/Kanhu Judge

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 31-Oct-2025 18:15:05

 
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