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Tejoswini Patra vs Ayusman Swain
2025 Latest Caselaw 9596 Ori

Citation : 2025 Latest Caselaw 9596 Ori
Judgement Date : 30 October, 2025

Orissa High Court

Tejoswini Patra vs Ayusman Swain on 30 October, 2025

              IN THE HIGH COURT OF ORSSA AT CUTTACK
                            MATA No.386 of 2025
            Tejoswini Patra                 ....     Appellant
                                                              Represented by Adv.-
                                                       Mr. Srikar Ku. rath, Advocate
                                           -Versus -
            Ayusman Swain                                   ....            Respondent
                                                                  Represented by Adv.-

                                CORAM:
              HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                  AND
               HON'BLE MR. JUSTICE SANJAY KUMAR MISHRA
                                 ORDER

Order No. 30.10.2025 MATA No.386 of 2025 I.A. No.561 of 2025

01. 1. This matter is taken up through hybrid mode.

2. Heard Mr. S.K. Rath, learned counsel for the appellant.

3. On the prayer of Mr. Rath, learned counsel appearing for the appellant, he is allowed to correct the typographical error instead of the word "Commerce" by "Chemistry" at page-8 second line of paragraph-D and instead of the word "CPP" by "CP" in page-9 in the prayer, by putting his initial therein.

4. Issue notice, returnable by eight weeks.

Appellant shall take steps for issuance of notice by Speed Post within a period of three working days, providing the correct and proper address of the sole respondent, with the requisites postal stamps. Also issue notice on the I.A. filed by the appellant/petitioner.

5. As an interim measure, operation of the impugned judgment of the learned Judge, Family Court, Puri dated 23 rd August, 2025

passed in C.P. No.125 of 2025 shall remain suspended till the next date of hearing.

6. Registry to obtain scanned copy of the records of C.P. No.125 of 2025 disposed of on 23rd August, 2025 from the Court of learned Judge, Family Court, Puri.

Issue urgent certified copy as per rules.

(Manash Ranjan Pathak) Judge

(Sanjay Kumar Mishra) Judge Narayan/Ranjeeta

 
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