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Gantasethy Rama Rao vs State Of Odisha And Others
2025 Latest Caselaw 9551 Ori

Citation : 2025 Latest Caselaw 9551 Ori
Judgement Date : 30 October, 2025

Orissa High Court

Gantasethy Rama Rao vs State Of Odisha And Others on 30 October, 2025

       IN THE HIGH COURT OF ORISSA AT CUTTACK
                       W.P.(C) No.248 of 2024

Gantasethy Rama Rao                        .....                         Petitioner
                                                                   Represented By
                                                        Mr. B. R. Behera, Advocate
                                -versus-
State of Odisha and others             .....
                                                                    Opposite Parties
                                                                     Represented By
                                                           Mr. G. Mohanty, Standing
                                                                            Counsel
                                                   Mr. J.K. Khuntia, Advocate. for
                                                             O.P. No.4
                       W.P.(C) No.41475 of 2023

K. Tripati Patra                                                   Represented By
                                                        Mr. B. R. Behera, Advocate
                                -versus-
State of Odisha and others             .....
                                                                   Opposite Parties
                                                                    Represented By
                                                          Mr. G. Mohanty, Standing
                                                                           Counsel
                                                     Mr. J.K. Khuntia, Advocate. for
                                                                          O.P. No.4
                       W.P.(C) No.41476 of 2023

Chinam Geetanjali Patro @ Ch.                                      Represented By
Geetanjali Patro                                        Mr. B. R. Behera, Advocate

                                -versus-
State of Odisha and others             .....
                                                                   Opposite Parties
                                                                    Represented By
                                                          Mr. G. Mohanty, Standing
                                                                           Counsel
                                                     Mr. J.K. Khuntia, Advocate. for
                                                                          O.P. No.4
                        W.P.(C) No.41479 of 2023


Parmod Kumar Agarwal                                                 Represented By
                                                          Mr. B. R. Behera, Advocate
                                -versus-
                                                                     Page 1 of 8
 State of Odisha and others                  .....
                                                                           Opposite Parties
                                                                            Represented By
                                                                   Mr. G. Mohanty, Standing
                                                                                   Counsel
                                                           Mr. J.K. Khuntia, Advocate. for
                                                                                O.P. No.4

                         W.P.(C) No.42144 of 2023

Kusum Agrawal                                                             Represented By
                                                                Mr. P.K. Nanda, Advocate
                              -versus-
Punei Hantal @ Girem and others      .....
                                                                         Opposite Parties
                                                                          Represented By
                                                           Mr. J.K. Khuntia, Advocate for
                                                                  the Opposite Party No.4
                                                        Mr. G. Mohanty, Standing Counsel

                         W.P.(C) No.42146 of 2023

Srichandan Padhiary                                                       Represented By
                                                                Mr. P.K. Nanda, Advocate
                              -versus-
Punei Hantal @ Girem and others      .....
                                                                         Opposite Parties
                                                                          Represented By
                                                           Mr. J.K. Khuntia, Advocate for
                                                                  the Opposite Party No.4
                                                        Mr. G. Mohanty, Standing Counsel

                             W.P.(C) No.42149 of 2023


Partha Sarathi Rout                                                           Represented By
                                                                    Mr. P.K. Nanda, Advocate
                                     -versus-
Punei Hantal @ Girem and others                 .....
                                                                               Opposite Parties
                                                                                Represented By
                                                             Mr. J.K. Khuntia, Advocate for the
                                                                          Opposite Party No.4
                                                             Mr. G. Mohanty, Standing Counsel




                                                                             Page 2 of 8
                               W.P.(C) No.42863 of 2023


Mami Pattanaik                                                              Represented By
                                                         Mr. D.R. Bhokta, Advocate & Mr. S.
                                                                           Sahoo, Advocate.
                                      -versus-
State of Odisha and others                       .....
                                                                             Opposite Parties
                                                                              Represented By
                                                           Mr. G. Mohanty, Standing Counsel
                                                           Mr. J.K. Khuntia, Advocate for the
                                                                        Opposite Party No.4


                             W.P.(C) No.42867 of 2023

Sangita Debi                                                           Represented By
                                                             Mr. D.R. Bhokta, Advocate
                                                                  & Mr. S. Sahoo, Advocate
                                     -versus-
State of Odisha and others                  .....
                                                                      Opposite Parties
                                                                       Represented By
                                                              Mr. G. Mohanty, Standing
                                                                              Counsel
                                                           Mr. J.K. Khuntia, Advocate for the
                                                                        Opposite Party No.4


                             W.P.(C) No.42869 of 2023

Nikhila Bharati Bishoyi                                                Represented By
                                                             Mr. D.R. Bhokta, Advocate
                                                                  & Mr. S. Sahoo, Advocate
                                     -versus-
State of Odisha and others                  .....
                                                                      Opposite Parties
                                                                       Represented By
                                                              Mr. G. Mohanty, Standing
                                                                              Counsel
                                                           Mr. J.K. Khuntia, Advocate for the
                                                                        Opposite Party No.4


                              W.P.(C) No.216 of 2024

Gantasethy Joga                                                        Represented By
                                                             Mr. B.R. Behera, Advocate
                                     -versus-
                                                                           Page 3 of 8
 State of Odisha and others               .....
                                                                    Opposite Parties
                                                                     Represented By
                                                                   Mr. G. Mohanty,
                                                                   Standing Counsel
                                                      Mr. J.K. Khuntia, Advocate for the
                                                                   Opposite Party No.4


                        W.P.(C) No.242 of 2024

Maheswar Choudhury                                                Represented By
                                                        Mr. B.R. Behera, Advocate
                                 -versus-
State of Odisha and others              .....
                                                                    Opposite Parties
                                                                     Represented By
                                                                   Mr. G. Mohanty,
                                                                   Standing Counsel
                                                      Mr. J.K. Khuntia, Advocate for the
                                                                   Opposite Party No.4
                             W.P.(C) No.243 of 2024


Purnabasi Sahoo                                                   Represented By
                                                        Mr. B.R. Behera, Advocate
                                 -versus-
State of Odisha and others              .....
                                                                    Opposite Parties
                                                                     Represented By
                                                                   Mr. G. Mohanty,
                                                                   Standing Counsel
                                                      Mr. J.K. Khuntia, Advocate for the
                                                                   Opposite Party No.4
                        W.P.(C) No.244 of 2024

Bansidhar Nayak                                                   Represented By
                                                        Mr. B.R. Behera, Advocate
                                 -versus-
State of Odisha and others              .....
                                                                    Opposite Parties
                                                                     Represented By
                                                                    Mr. G. Mohanty,
                                                                   Standing Counsel
                                                      Mr. J.K. Khuntia, Advocate for the
                                                                   Opposite Party No.4


                                                                      Page 4 of 8
                                W.P.(C) No.245 of 2024

Debahari Pradhan                                                    Represented By
                                                          Mr. B.R. Behera, Advocate
                                    -versus-
State of Odisha and others                 .....
                                                                      Opposite Parties
                                                                       Represented By
                                                                     Mr. G. Mohanty,
                                                                     Standing Counsel
                                                        Mr. J.K. Khuntia, Advocate for the
                                                                     Opposite Party No.4
                             W.P.(C) No.246 of 2024

Namita Pradhan                                                      Represented By
                                                          Mr. B.R. Behera, Advocate
                                    -versus-
State of Odisha and others                 .....
                                                                      Opposite Parties
                                                                       Represented By
                                                                      Mr. G. Mohanty,
                                                                     Standing Counsel
                                                        Mr. J.K. Khuntia, Advocate for the
                                                                     Opposite Party No.4


                             W.P.(C) No.247 of 2024

Gantasethy Prakash                                                    Represented By
                                                            Mr. B.R. Behera, Advocate
                                    -versus-
State of Odisha and others                  .....
                                                                        Opposite Parties
                                                                         Represented By
                                                                      Mr. G. Mohanty,
                                                                     Standing Counsel
                                                        Mr. J.K. Khuntia, Advocate for the
                                                                     Opposite Party No.4




                             W.P.(C) No.331 of 2024

Punai Hontal @ Girem                                                Represented By
                                                         Mr. J.K. Khuntia, Advocate
                                    -versus-

                                                                        Page 5 of 8
 State of Odisha and others              .....
                                                                  Opposite Parties
                                                                   Represented By
                                                          Mr. G. Mohanty, Standing
                                                                          Counsel
                        W.P.(C) No.1676 of 2024

Balakrishna Maharana                                                Represented By
                                                        Mr. D. Panigrahy, Advocate
                                -versus-
State of Odisha and others             .....
                                                                   Opposite Parties
                                                                    Represented By
                                                  Mr. G. Mohanty, Standing Counsel
                                                       Mr. J.K. Khuntia, Advocate for the
                                                                    Opposite Party No.4


                        W.P.(C) No.1693 of 2024

Lambadhar Sahu @ Lambodhar                                          Represented By
Sahu                                                    Mr. D. Panigrahy, Advocate

                                -versus-
State of Odisha and others             .....
                                                                  Opposite Parties
                                                                   Represented By
                                                          Mr. G. Mohanty, Standing
                                                                          Counsel
                                                       Mr. J.K. Khuntia, Advocate for the
                                                                    Opposite Party No.4




                        W.P.(C) No.1697 of 2024

Ranjit Kumar Patnaik                                                Represented By
                                                        Mr. D. Panigrahy, Advocate
                                -versus-
State of Odisha and others             .....
                                                                  Opposite Parties
                                                                   Represented By
                                                          Mr. G. Mohanty, Standing
                                                                          Counsel
                                                       Mr. J.K. Khuntia, Advocate for the
                                                                    Opposite Party No.4

                                                                       Page 6 of 8
                           W.P.(C) No.1702 of 2024

Epili Niranjan Senapati                                               Represented By
                                                          Mr. D. Panigrahy, Advocate
                                  -versus-
State of Odisha and others               .....
                                                                    Opposite Parties
                                                                     Represented By
                                                            Mr. G. Mohanty, Standing
                                                                            Counsel
                                                         Mr. J.K. Khuntia, Advocate for the
                                                                      Opposite Party No.4
                          W.P.(C) No.1705 of 2024

Sunyabashi Biswal                                                     Represented By
                                                          Mr. D. Panigrahy, Advocate
                                  -versus-
State of Odisha and others               .....
                                                                    Opposite Parties
                                                                     Represented By
                                                            Mr. G. Mohanty, Standing
                                                                            Counsel
                                                         Mr. J.K. Khuntia, Advocate for the
                                                                      Opposite Party No.4
                          W.P.(C) No.1776 of 2024

Prakash Padhiary                                                      Represented By
                                                          Mr. D. Panigrahy, Advocate
                                  -versus-
State of Odisha and others               .....
                                                                     Opposite Parties
                                                                      Represented By
                                                    Mr. G. Mohanty, Standing Counsel
                                                         Mr. J.K. Khuntia, Advocate for the
                                                                      Opposite Party No.4
                          W.P.(C) No.1798 of 2024

Raju Sahu                                                             Represented By
                                                          Mr. D. Panigrahy, Advocate
                                  -versus-
State of Odisha and others               .....
                                                                     Opposite Parties
                                                                      Represented By
                                                    Mr. G. Mohanty, Standing Counsel
                                                         Mr. J.K. Khuntia, Advocate for the
                                                                      Opposite Party No.4
                                                                         Page 7 of 8
                                                 W.P.(C) No.1802 of 2024

                     Anjali Devi                                                            Represented By
                                                                                Mr. D. Panigrahy, Advocate
                                                         -versus-
                     State of Odisha and others                 .....
                                                                                           Opposite Parties
                                                                                            Represented By
                                                                          Mr. G. Mohanty, Standing Counsel
                                                                               Mr. J.K. Khuntia, Advocate for the
                                                                                            Opposite Party No.4
                                                W.P.(C) No.1804 of 2024

                     Geetanjali Moharana                                                    Represented By
                                                                                Mr. D. Panigrahy, Advocate
                                                         -versus-
                     State of Odisha and others                 .....
                                                                                          Opposite Parties
                                                                                           Represented By
                                                                                  Mr. G. Mohanty, Standing
                                                                                                  Counsel
                                                                               Mr. J.K. Khuntia, Advocate for the
                                                                                            Opposite Party No.4


                                               CORAM:
                              THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                                                        BEHERA


                                                         ORDER

Order No. 30.10.2025

15. This matter is taken up through hybrid mode.

2. Heard from the learned counsels for the petitioners, learned Standing Counsel for the State and learned counsel for O.P. No.4 in respective writ petitions.

3. Hearing concluded. Judgments stand reserved.

(ANANDA CHANDRA BEHERA) Judge Digitally Signed Utkalika Signed by: UTKALIKA NAYAK Reason: Authentication Location: High Court of

Date: 31-Oct-2025 17:21:49

 
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