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Benga Behera & Others vs Inda Behera And Others
2025 Latest Caselaw 9536 Ori

Citation : 2025 Latest Caselaw 9536 Ori
Judgement Date : 29 October, 2025

Orissa High Court

Benga Behera & Others vs Inda Behera And Others on 29 October, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               RSA No. 295 OF 2009

            Benga Behera & Others                 ....                  Appellants
                                                               Represented by
                                                  Mr. A.K. Tripathy, Advocate

                                             -Versus -

            Inda Behera and Others                 ....                Respondents

Represented by Mr. J. Pradhan, Advocate

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 29.10.2025

Order No. RSA Nos. 295 & 189 of 2009

5.

1. These matters are taken up through hybrid mode.

2. As directed, the learned District Judge, Jagatsinghpur has submitted a report, inter alia, stating that the record in question, which was consigned to the record room, was received from the District Record Room, Cuttack for onward transmission to this Court for reference in the present case. At this stage, it was ascertained that some documents, such as, plaint, written statement, judgment and all exhibited documents from the side of the plaintiff were missing. As such, learned District Judge, Jagatsinghpur requested learned District judge Cuttack to conduct an enquiry.

3. Learned District Judge, Cuttack called for an explanation from the Record Keeper, District Record Room, which reveals that the documents in question were misplaced while shifting of case

records to the District Court Digitization Center at Cuttack. It is further stated that the missing documents have not been located and that search is in progress.

4. Considering the above fact, both learned District Judges of Jagatsinghpur and Cuttack are directed to impress upon the concerned staff to make a thorough search and submit further report to this Court.

5. List these matters on 08.12.2025.

(Sashikanta Mishra) Judge

BC Tudu

Signed by: BHIGAL CHANDRA TUDU

Location: Orissa High Court, Cuttack Date: 30-Oct-2025 10:29:56

 
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