Citation : 2025 Latest Caselaw 9484 Ori
Judgement Date : 28 October, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) Nos.26378 & 25223 of 2019
Puspanjali Patra .... Petitioner
Represented by
Mr. S. Swain, Advocate
-Versus-
State of Odisha & Others .... Opp. Parties
Mr. S.N. Patnaik,
Additional Government Advocate
Mr. N. Hota, Advocate (For O.P. No.6)
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
28.10.2025 Order No.
09. 1. These matters are taken up through hybrid mode. . 2. Hearing is concluded and judgment is reserved.
3. Parties may file their note of submissions and memo of citations, if any, within a week.
4. Interim order passed earlier shall continue till pronouncement of the judgment.
(Sashikanta Mishra) Judge Puspanjali
Designation: Junior Stenographer
Location: High Court of Orissa, Cuttack. Date: 28-Oct-2025 18:40:38
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