Puspanjali Patra vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 9482 Ori

Orissa High Court

Puspanjali Patra vs State Of Odisha & Others .... Opp. ... on 28 October, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   W.P.(C) Nos.26378 & 25223 of 2019

                             Puspanjali Patra                                   ....          Petitioner
                                                                                        Represented by

                                                                                Mr. S. Swain, Advocate

                                                                  -Versus-
                             State of Odisha & Others                            ....       Opp. Parties
                                                                                     Mr. S.N. Patnaik,
                                                                      Additional Government Advocate
                                                                 Mr. N. Hota, Advocate (For O.P. No.6)
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

28.10.2025 Order No.

09. 1. These matters are taken up through hybrid mode. . 2. Hearing is concluded and judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

4. Interim order passed earlier shall continue till pronouncement of the judgment.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 28-Oct-2025 18:40:38