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Dhaneswar Das & Others vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 9311 Ori

Citation : 2025 Latest Caselaw 9311 Ori
Judgement Date : 23 October, 2025

Orissa High Court

Dhaneswar Das & Others vs State Of Odisha & Others .... Opp. ... on 23 October, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No.32208 of 2023

            Dhaneswar Das & Others                       ....          Petitioners
                                                                  Represented by

                                                      Mr. J.K. Rath, Sr. Advocate
                                                 With Mr. B. Satapathy, Advocate

                                           -Versus-
            State of Odisha & Others                       ....      Opp. Parties
                                                               Mr. S.N. Patnaik,
                                                Additional Government Advocate

                     CORAM:
                          JUSTICE SASHIKANTA MISHRA

                                             ORDER

23.10.2025

W.P.(C) Nos.32208, 27325, 30969, 30974, 30977, 31468, 31471, 31476, 32199, 32201, 32205, 33078 of 2023 & 25894 of 2024 Order No.

21. 1. These matters are taken up through hybrid mode. . 2. Heard further arguments in part.

3. Mr. Patnaik, learned Additional Government Advocate submits that the impugned order was passed basically considering the judgments passed in the case of Babita Satapathy, Banita Biswal and the competence of the concerned authority to fix the maximum age.

4. Mr. J.K. Rath, learned senior counsel with Mr. B. Satapathy, learned counsel appearing for the petitioner submits that the judgment passed in Banita Biswal may not operate as res-judicata as claimed by the State counsel. However, he seeks further time to examine the matter from the above angle and hence requests for an adjournment.

5. List these matters on 30th October, 2025.

6. Interim order passed earlier shall continue till the next date.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 24-Oct-2025 19:08:05

 
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