Steel Authority Of India vs M/S. Simplex Engineering .... Opposite ...
2025 Latest Caselaw 9276 Ori

Orissa High Court

Steel Authority Of India vs M/S. Simplex Engineering .... Opposite ... on 22 October, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.28764 of 2025

                                   Steel Authority of India      ....              Petitioner(s)
                                   Ltd., Rourkela
                                                                Mr. Nirod Kumar Sahu, Adv.
                                                           -versus-
                                   M/s. Simplex Engineering     ....       Opposite Party(s)
                                   & Foundry Works Ltd.,
                                   Kolkata
                                                          Mr. Prabodha Chandra Nayak, Adv.
                                         CORAM:
                                         HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                           Order                               ORDER
                           No.                                22.10.2025

02. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the respective parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/order.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 22-Oct-2025 18:24:26