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Badani Kumari Patra(Dead) And vs Purna Chandra Jena(Dead) And
2025 Latest Caselaw 9274 Ori

Citation : 2025 Latest Caselaw 9274 Ori
Judgement Date : 22 October, 2025

Orissa High Court

Badani Kumari Patra(Dead) And vs Purna Chandra Jena(Dead) And on 22 October, 2025

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               S.A. No.362 of 1999

                 Badani Kumari Patra(dead) and           .....                               Appellant(s)
                 others
                                                                               Mr. A. Mishra, Advocate
                                           -versus-
                Purna Chandra Jena(dead) and                                               Respondent(s)
                others
                                                                               Mr. S. Patnaik, Advocate
                                                     CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                  ORDER

Order No. 22.10.2025

33. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant

 
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