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Manoj Kumar Jena vs Bijay Kumar Dash
2025 Latest Caselaw 9241 Ori

Citation : 2025 Latest Caselaw 9241 Ori
Judgement Date : 22 October, 2025

Orissa High Court

Manoj Kumar Jena vs Bijay Kumar Dash on 22 October, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No.3071 of 2025

                             Manoj Kumar Jena                                    ....           Petitioner
                                                                                          Represented by

                                                                                 Mr. S. Sahoo, Advocate
                                                                  -Versus-
                             Bijay Kumar Dash, I.A.S.                             ....          Opp. Party
                                                                                            Mr. A. Sethy,
                                                                             Additional Standing Counsel
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

22.10.2025 Order No.

03. 1. This matter is up through hybrid mode. . 2. A show cause affidavit has been filed stating that the writ appeal being W.A. No.1598 of 2025 has been filed by the State against the judgment passed by this Court.

3. Learned State counsel fairly submits that no order of stay has been passed by the Division Bench so far.

4. In such view of the matter, this Court finds no legal impediment to implement the judgment at least provisionally subject to the final result of the writ appeal.

5. Learned State counsel shall take instructions in this regard and if necessary file an affidavit showing provisional compliance of the judgment by the next date.

6. List this matter on 19th November, 2025.

Signed by: PUSPANJALI GHADAI Judge Designation: Junior Stenographer Reason: Authentication Puspanjali Location: High Court of Orissa, Cuttack. Date: 23-Oct-2025 12:46:16

 
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