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Budumuru Madhusudan Rao vs M.Y. Chetty And Another
2025 Latest Caselaw 9169 Ori

Citation : 2025 Latest Caselaw 9169 Ori
Judgement Date : 16 October, 2025

Orissa High Court

Budumuru Madhusudan Rao vs M.Y. Chetty And Another on 16 October, 2025

                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRA No. 256 of 1996

                    Budumuru Madhusudan Rao                          .....              Appellant(s)
                                                                               Ms. Zenith Wallace,
                                                                                         Advocate
                                                                    Vrs.
                    M.Y. Chetty and another                         .....               Respondent(s)
                                                                             Mr. S.J. Mohanty, ASC

                             CORAM:
                                           JUSTICE SIBO SANKAR MISHRA
                                                   ORDER

16.10.2025 Order No.

13. 1. Heard Ms. Zenith Wallace, learned counsel for the appellant and Mr. S.J. Mohanty, learned Addl. Standing Counsel for the State.

2. Hearing is closed and the judgment is reserved.





                                                                       (S.S. Mishra)
     Ashok                                                               Judge






Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 17-Oct-2025 11:58:37

 
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