Sushila Haro & Ors vs Union Of India
2025 Latest Caselaw 9166 Ori

Orissa High Court

Sushila Haro & Ors vs Union Of India on 16 October, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          F.A.O. No.225 of 2021

                            Sushila Haro & Ors.                  ....       Appellant(s)
                                                                   Represented By Adv.
                                                                   Mr. Akansh Acharya
                                                                            On behalf of
                                                            Mr. Dhananjaya Mund, Adv.
                                                      -versus-
                            Union of India                     ....       Respondent(s)
                                                                 Represented By Sr. P.C.
                                                                     Mr. M. K. Pradhan

                                          CORAM:
                                          DR. JUSTICE SANJEEB K PANIGRAHI

                                                     ORDER

           Order                                    16.10.2025
           No.

04. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsels for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier shall continue till

the pronouncement of the Judgment.

(Dr. Sanjeeb K Panigrahi) Judge Signature Sumitra Not Verified Digitally Signed Signed by: SUMITRA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 16-Oct-2025 18:13:58