Srinibas Sahoo vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 9151 Ori

Orissa High Court

Srinibas Sahoo vs State Of Odisha & Others .... Opp. ... on 16 October, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     W.P.(C)(OAC) No.2264 of 2018

                             Srinibas Sahoo                                    ....          Petitioner
                                                                                       Represented by

                                                                   Mr. Biswabihari Mohanty, Advocate

                                                                 -Versus-
                             State of Odisha & Others                           ....       Opp. Parties
                                                                                       Represented by
                                                                                     Mr. S.N. Patnaik,
                                                                      Additional Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                ORDER

16.10.2025 WPC (OAC) Nos.2264, 2225, 2258, 2259, 2260, 2261, 2262, 2263, 2265, 2266, 2267 & 2345 of 2018 Order No.

24. 1. These matters are taken up through hybrid mode. . 2. Hearing is concluded and judgment is reserved.

3. Heard Mr. B. Mohanty, learned counsel appearing for the petitioner and Mr. S.N. Patnaik, learned Additional Government Advocate appearing for the State.

4. Parties are permitted to file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 17-Oct-2025 18:53:40