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Ganesh Chandra Bhuya & Others vs Ganesh Chandra Bhuyan & Others
2025 Latest Caselaw 9137 Ori

Citation : 2025 Latest Caselaw 9137 Ori
Judgement Date : 16 October, 2025

Orissa High Court

Ganesh Chandra Bhuya & Others vs Ganesh Chandra Bhuyan & Others on 16 October, 2025

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.A. No.296 of 2025
                                                        &
                                               W.A. No.3071 of 2023
                                  State of Odisha & Others
                                  (In W.A. No.296/2025)
                                  Ganesh Chandra Bhuya & Others
                                  (In W.A. No.3071/2023)                 ....       Appellants
                                                                          Mr. S.K. Jee, AGA
                                                                       In W.A. No.296/2025
                                                                  Mr.B.Routray, Sr. Advocate
                                                                      In W.A. No.3071/2023
                                                           -versus-

                                  Ganesh Chandra Bhuyan & Others           .... Respondents
                                  (In W.A. No.296/2025)
                                  State of Odisha & Others
                                  (In W.A. No.3071/2023)
                                             Mr.B. Routray, Sr. Advocate in W.A. No.296/2025
                                                     Mr.S.K. Jee, AGA in W.A. No.3071/2023
                                   CORAM:
                                    JUSTICE DIXIT KRISHNA SHRIPAD
                                   JUSTICE SANJAY KUMAR MISHRA

                                                         ORDER

16.10.2025 Order No. Hearing from the side of both parties is concluded and

06. judgment is reserved.

(Dixit Krishna Shripad) Judge

(S.K. Mishra)

BasuASST. REGISTRAR-CUM-SR. SECRETARY

Location: HIGH COURT OF ORISSA : CUTTACK Date: 17-Oct-2025 16:02:36

 
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