Baijayanti Kund & Ors vs Reliance General Insurance .... ...
2025 Latest Caselaw 8995 Ori

Orissa High Court

Baijayanti Kund & Ors vs Reliance General Insurance .... ... on 13 October, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          W.P.(C) No.22489 of 2023

                                           Baijayanti Kund & Ors.         ....             Petitioner(s)
                                                                      Mr. Dillip Kumar Mohapatra, Adv.

                                                                  -versus-
                                           Reliance General Insurance ....              Opposite Party(s)
                                           Co. Ltd., Bhubaneswar &
                                           Ors.
                                                                              Mr. Adam Ali Khan, Adv.
                                                                               Miss J.P. Tripathy, Adv.
                                                 CORAM:
                                                 HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                      ORDER

Order 13.10.2025

24. 1. This matter is taken up through hybrid arrangement.

2. This I.A. is filed for modification of the judgment dated

11.04.2025 passed in W.P.(C) No.22489 of 2023.

3. Heard.

4. Considering the submissions made on behalf of both the

parties and looking to the averments made in this I.A., this

Court does not find any plausible ground to entertain the

prayer made in this I.A.

5. This I.A. is, accordingly, dismissed.

(Dr. Sanjeeb K Panigrahi)

Judge Ayaskanta Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 13-Oct-2025 18:59:50