Sanjay Kumar Perei vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 8950 Ori

Orissa High Court

Sanjay Kumar Perei vs State Of Odisha & Others .... Opp. ... on 10 October, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       W.P.(C) (OA)No.363 of 2019

                             Sanjay Kumar Perei                                ....             Petitioner
                                                                                          Represented by

                                                                                Mr. R. Rath, Advocate

                                                                 -Versus-
                             State of Odisha & Others                           ....          Opp. Parties
                                                                                          Represented by

                                                                                     Mr. S.N. Patnaik,
                                                                      Additional Government Advocate
                                                                          Mr. P.C. Acharya, Advocate
                                                                                 (For O.P. Nos.3 to 8)
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

10.10.2025 Order No.

13. 1. This matter is taken up through hybrid mode. . 2. Mr. Patnaik, learned Additional Government Advocate files an additional affidavit to the rejoinder filed by the petitioner in Court. The same be kept on record.

3. Copies thereof have been served upon learned counsel appearing for the other side.

4. Hearing is concluded and judgment is reserved.

5. Parties may file their note of submissions and memo of citations, if any, within ten days.

(Sashikanta Mishra)

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 10-Oct-2025 18:51:15