Citation : 2025 Latest Caselaw 8894 Ori
Judgement Date : 9 October, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WA No.1134 of 2023, WA No.1136 of 2022, WA No.1626 of 2022, WA
No.1686 of 2022, WA No.1695 of 2022, WA No.1696 of 2022, WA
No.1718 of 2022, WA No.18 of 2023, WA No.141 of 2023, WA No.212 of
2023, WA No.218 of 2023, WA No.268 of 2023, WA No.284 of 2023, WA
No.291 of 2023, WA No.293 of 2023, WA No.384 of 2023, WA No.405 of
2023, WA No.420 of 2023 , WA No.422 of 2023, WA No.433 of 2023,
WA No.439 of 2023, WA No.440 of 2023, WA No.442 of 2023, WA
No.445 of 2023, WA No.462 of 2023, WA No.464 of 2023, WA No.467 of
2023, WA No.491 of 2023, WA No.509 of 2023, WA No.518 of 2023, WA
No.528 of 2023, WA No.549 of 2023, WA No.550 of 2023, WA No.608 of
2023, WA No.609 of 2023, WA No.610 of 2023, WA No.612 of 2023, WA
No.613 of 2023, WA No.617 of 2023, WA No.618 of 2023, WA No.627 of
2023, WA No.631 of 2023, WA No.643 of 2023, WA No.644 of 2023, WA
No.646 of 2023, WA No.647 of 2023, WA No.653 of 2023, WA No.687 of
2023, WA No.690 of 2023, WA No.692 of 2023, WA No.698 of 2023, WA
No.703 of 2023, WA No.716 of 2023, WA No.718 of 2023, WA No.724 of
2023, WA No.749 of 2023, WA No.755 of 2023, WA No.756 of 2023, WA
No.757 of 2023, WA No.758 of 2023, WA No.759 of 2023, WA No.764 of
2023, WA No.772 of 2023, WA No.785 of 2023, WA No.868 of 2023, WA
No.871 of 2023, WA No.925 of 2023, WA No.926 of 2023, WA No.933 of
2023, WA No.935 of 2023, WA No.967 of 2023, WA No.968 of 2023, WA
No.970 of 2023, WA No.980 of 2023, WA No.981 of 2023, WA No.1056
of 2023, WA No.1062 of 2023, WA No.1064 of 2023, WA No.1065 of
2023, WA No.1066 of 2023, WA No.1067 of 2023, WA No.1079 of 2023,
WA No.1118 of 2023, WA No.1121 of 2023, WA No.1123 of 2023, WA
No.1124 of 2023, WA No.1127 of 2023, WA No.1129 of 2023, WA
No.1131 of 2023, WA No.1132 of 2023, WA No.1145 of 2023, WA
No.1146 of 2023, WA No.1156 of 2023, WA No.1157 of 2023, WA
No.1158 of 2023, WA No.1161 of 2023, WA No.1163 of 2023, WA
No.1164 of 2023, WA No.1165 of 2023, WA No.1166 of 2023, WA
No.1167 of 2023, WA No.1169 of 2023, WA No.1187 of 2023, WA
No.1188 of 2023, WA No.1194 of 2023, WA No.1277 of 2023, WA
No.1290 of 2023, WA No.1312 of 2023, WA No.1313 of 2023, WA
No.1316 of 2023, WA No.1325 of 2023, WA No.1326 of 2023, WA
No.1336 of 2023, WA No.1356 of 2023, WA No.1358 of 2023, WA
No.1360 of 2023, WA No.1400 of 2023, WA No.1404 of 2023, WA
No.1405 of 2023, WA No.1406 of 2023, WA No.1412 of 2023, WA
No.1414 of 2023, WA No.1416 of 2023, WA No.1417 of 2023, WA
No.1443 of 2023, WA No.1449 of 2023, WA No.1472 of 2023, WA
No.1473 of 2023, WA No.1474 of 2023, WA No.1479 of 2023, WA
Page 1 of 105
No.1481 of 2023, WA No.1482 of 2023, WA No.1484 of 2023, WA
No.1495 of 2023, WA No.1496 of 2023, WA No.1503 of 2023, WA
No.1506 of 2023, WA No.1507 of 2023, WA No.1508 of 2023, WA
No.1509 of 2023, WA No.1512 of 2023, WA No.1537 of 2023, WA
No.1541 of 2023, WA No.1546 of 2023, WA No.1559 of 2023, WA
No.1570 of 2023, WA No.1588 of 2023, WA No.1594 of 2023, WA
No.1595 of 2023, WA No.1614 of 2023, WA No.1617 of 2023, WA
No.1667 of 2023, WA No.1670 of 2023, WA No.1671 of 2023, WA
No.1672 of 2023, WA No.1673 of 2023, WA No.1674 of 2023, WA
No.1675 of 2023, WA No.1676 of 2023, WA No.1680 of 2023, WA
No.1695 of 2023, WA No.1696 of 2023, WA No.1704 of 2023, WA
No.1711 of 2023, WA No.1712 of 2023, WA No.1713 of 2023, WA
No.1726 of 2023, WA No.1735 of 2023, WA No.1759 of 2023, WA
No.1803 of 2023, WA No.1812 of 2023, WA No.1834 of 2023, WA
No.1837 of 2023, WA No.1839 of 2023, WA No.1846 of 2023, WA
No.1849 of 2023, WA No.1867 of 2023, WA No.1942 of 2023, WA
No.1943 of 2023, WA No.1944 of 2023, WA No.1948 of 2023, WA
No.1953 of 2023, WA No.1973 of 2023, WA No.1982 of 2023, WA
No.1987 of 2023, WA No.1990 of 2023, WA No.2000 of 2023, WA
No.2002 of 2023, WA No.2010 of 2023, WA No.2011 of 2023, WA
No.2016 of 2023, WA No.2038 of 2023, WA No.2040 of 2023, WA
No.2041 of 2023, WA No.2045 of 2023, WA No.2046 of 2023, WA
No.2083 of 2023, WA No.2085 of 2023, WA No.2087 of 2023, WA
No.2097 of 2023, WA No.2104 of 2023, WA No.2127 of 2023, WA
No.2129 of 2023, WA No.2130 of 2023, WA No.2172 of 2023, WA
No.2182 of 2023, WA No.2183 of 2023, WA No.2184 of 2023, WA
No.2186 of 2023, WA No.2207 of 2023, WA No.2210 of 2023, WA
No.2211 of 2023, WA No.2215 of 2023, WA No.2218 of 2023, WA
No.2224 of 2023, WA No.2229 of 2023, WA No.2232 of 2023, WA
No.2235 of 2023, WA No.2239 of 2023, WA No.2240 of 2023, WA
No.2266 of 2023, WA No.2238 of 2023, WA No.2311 of 2023, WA
No.2330 of 2023, WA No.2332 of 2023, WA No.2333 of 2023, WA
No.2336 of 2023, WA No.2337 of 2023, WA No.2339 of 2023, WA
No.2391 of 2023, WA No.2593 of 2023, WA No.2665 of 2023, WA
No.2668 of 2023, WA No.2669 of 2023, WA No.2671 of 2023, WA
No.2672 of 2023, WA No.2690 of 2023, WA No.2722 of 2023, WA
No.2744 of 2023, WA No.2745 of 2023, WA No.2753 of 2023, WA
No.2765 of 2023, WA No.2770 of 2023, WA No.2772 of 2023, WA
No.2773 of 2023, WA No.2803 of 2023, WA No.2830 of 2023, WA
No.2832 of 2023, WA No.2834 of 2023, WA No.2835 of 2023, WA
No.2836 of 2023, WA No.2837 of 2023, WA No.2843 of 2023, WA
No.2844 of 2023, WA No.2846 of 2023, WA No.2847 of 2023, WA
Page 2 of 105
No.2859 of 2023, WA No.2860 of 2023, WA No.2864 of 2023, WA
No.2871 of 2023, WA No.2872 of 2023, WA No.2873 of 2023, WA
No.2898 of 2023, WA No.2899 of 2023, WA No.2900 of 2023, WA
No.2901 of 2023, WA No.2903 of 2023, WA No.2947 of 2023, WA
No.2956 of 2023, WA No.3008 of 2023, WA No.3011 of 2023, WA
No.3012 of 2023, WA No.3014 of 2023, WA No.3016 of 2023, WA
No.3029 of 2023, WA No.3030 of 2023, WA No.3039 of 2023, WA
No.3041 of 2023, WA No.3042 of 2023, WA No.3045 of 2023, WA
No.3108 of 2023, WA No.3114 of 2023, WA No.3115 of 2023, WA
No.3122 of 2023, WA No.3196 of 2023, WA No.4 of 2024, WA No.5 of
2024, WA No.10 of 2024, WA No.11 of 2024, WA No.12 of 2024, WA
No.41 of 2024 and WA No.53 of 2024.
WA No.1134 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sudhansu Sekhar Jena and others .... Respondents
Represented By Adv. -
WA No.1136 of 2022
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prananatha Das and others .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
Page 3 of 105
WA No.1626 of 2022
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kalakar Dash .... Respondent
Represented By Adv. -
WA No.1686 of 2022
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Baidhar Nayak and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.1695 of 2022
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Judhistira Pradhan and others .... Respondents
Represented By Adv. -
Mr. Rabindra Ku. Patnaik, Advocate
(for R-1)
Page 4 of 105
WA No.1696 of 2022
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Padmanava Acharya and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.1718 of 2022
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Debendranath Mishra and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.18 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Page 5 of 105
Sitaram Gouda and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.141 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Pratap Chandra Jena and others .... Respondents
Represented By Adv. -
Mr. Rabindra Ku. Patnaik, Advocate
(for R-1)
WA No.212 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ratnakar Nayak and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.218 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Page 6 of 105
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Siba Prasad Mohanty and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.268 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bhimasen Swain and another .... Respondents
Represented By Adv. -
WA No.284 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sarat Chandra Padhi and another .... Respondents
Represented By Adv. -
WA No.291 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Page 7 of 105
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Maheswar Sendha .... Respondent
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.293 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kulamani Das .... Respondent
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.384 of 2023
Commissioner-Cum-Secy., Health .... Appellants
and Family Welfare Department,
Govt. of Odisha and others
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sasmita Sahu and another .... Respondents
Represented By Adv. -
Page 8 of 105
WA No.405 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bipin Bihari Sahoo and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.420 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Maheswar Pradhan and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra , Advocate
(for R-1)
WA No.422 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Basanti Mishra and others .... Respondents
Page 9 of 105
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra , Advocate
(for R-1)
WA No.433 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rabindra Nath Beura .... Respondent
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.439 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rajendra Behera and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.440 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
Page 10 of 105
-versus-
Dandasi Panda and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.442 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Balaram Mahapatra and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.445 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Surendra Padhy and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.462 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Page 11 of 105
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Baidehi Sethi and others .... Respondents
Represented By Adv. -
Ms. Susmita Pattnaik, Advocate
(for R-1)
WA No.464 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Chandramani Dash and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.467 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Upendra Behera and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
Page 12 of 105
WA No.491 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Souri Prasad Nayak .... Respondent
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.509 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Saraswati Nayak .... Respondent
Represented By Adv. -
Ms. Susmita Pattanayak, Advocate
(for R-1)
WA No.518 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Srikanta Roul .... Respondent
Represented By Adv. -
Page 13 of 105
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.528 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bideshi Guru and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.549 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Amina Biswal and another .... Respondents
Represented By Adv. -
WA No.550 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Page 14 of 105
Dayanidhi Satapathy and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.608 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Purusottam Nayak and another .... Respondents
Represented By Adv. -
Mr. Kunal Kumar Swain, Advocate
(for R-1)
WA No.609 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Somanath Thakur and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.610 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Page 15 of 105
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Parameswar Sabar and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.612 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bhikari Pradhan and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.613 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kalandi Charan Sahoo and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
Page 16 of 105
WA No.617 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bimbadhar Pradhan and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.618 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Simanchala Sahu and another .... Respondents
Represented By Adv. -
WA No.627 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Maheswar Nayak and others .... Respondents
Represented By Adv. -
Page 17 of 105
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.631 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rabinarayan Malik and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.643 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nabaghana Swain and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.644 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
Page 18 of 105
-versus-
Baishnab Charan Das and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.646 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rajkishore Choudhury and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.647 of 2023
The Principal Secretary, Revenue .... Appellants
and Disaster Management
Department, Govt. of Odisha and
others
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
P. Raja Rao Patro and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
Page 19 of 105
WA No.653 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Raghunath Barik and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.687 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Balakrishna Dalei and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.690 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bhubaneswar Kand and another .... Respondents
Represented By Adv. -
Page 20 of 105
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.692 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rajendra Sahu and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.698 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Narendranath Rout and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.703 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
Page 21 of 105
-versus-
Narayan Barik and others .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.716 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Debaraj Panda and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.718 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Binod Bihari Sahoo and others .... Respondents
Represented By Adv. -
WA No.724 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Page 22 of 105
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ananda Chandra Jena and another .... Respondents
Represented By Adv. -
WA No.749 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Jogendranatha Swain and others .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.755 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Keshab Chandra Das and another .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.756 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Page 23 of 105
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gandharba Chandra Patra and .... Respondents
another
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.757 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bhabagrahi Sahoo and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.758 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ajodhyanath Sahu and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
Page 24 of 105
WA No.759 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kailash Chandra Acharya and .... Respondents
another
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.764 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sambhunath Sethi and others .... Respondents
Represented By Adv. -
Mr. Prafulla Ku. Mohapatra, Advocate
(for R-1)
WA No.772 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Suresh Chandra Behera .... Respondent
Page 25 of 105
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.785 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prasanta Kumar Mohapatra and .... Respondents
another
Represented By Adv. -
WA No.868 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kamalakanta Panda and another .... Respondents
Represented By Adv. -
WA No.871 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Page 26 of 105
Pitambar Mahali and another .... Respondents
Represented By Adv. -
WA No.925 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Niranjan Sahoo and another .... Respondents
Represented By Adv. -
WA No.926 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Trinath Sahoo and another .... Respondents
Represented By Adv. -
WA No.933 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Padmanav Panda and another .... Respondents
Page 27 of 105
Represented By Adv. -
WA No.935 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gagan Bihari Jena and another .... Respondents
Represented By Adv. -
WA No.967 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dibakar Pattnaik and another .... Respondents
Represented By Adv. -
WA No.968 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kedareswar Jena and another .... Respondents
Page 28 of 105
Represented By Adv. -
WA No.970 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Chandramani Sethy and another .... Respondents
Represented By Adv. -
WA No.980 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Srikanta Jena and another .... Respondents
Represented By Adv. -
WA No.981 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rama Chandra Sahoo and another .... Respondents
Represented By Adv. -
Page 29 of 105
WA No.1056 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Harihar Gumansingh .... Respondent
Represented By Adv. -
WA No.1062 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Pramod Kumar Patra and another .... Respondents
Represented By Adv. -
WA No.1064 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sarbeswar Das and another .... Respondents
Represented By Adv. -
Page 30 of 105
WA No.1065 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Niranjan Pradhan and another .... Respondents
Represented By Adv. -
WA No.1066 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Panchanan Sarangi and another .... Respondents
Represented By Adv. -
WA No.1067 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sahadeba Pradhan and another .... Respondents
Represented By Adv. -
Page 31 of 105
WA No.1079 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Manjubala Subudhi and others .... Respondents
Represented By Adv. -
WA No.1118 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bijaya Kumar Behera and another .... Respondents
Represented By Adv. -
WA No.1121 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Antaryami Kanungo and others .... Respondents
Represented By Adv. -
Page 32 of 105
WA No.1123 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Chakradhar Panda and others .... Respondents
Represented By Adv. -
WA No.1124 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Mangaraj Sundara and others .... Respondents
Represented By Adv. -
WA No.1127 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rudra Prasad Nath and others .... Respondents
Represented By Adv. -
Page 33 of 105
WA No.1129 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Lenka and others .... Respondents
Represented By Adv. -
WA No.1131 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Duryodhan Parida and others .... Respondents
Represented By Adv. -
WA No.1132 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dolagobinda Mohanty and others .... Respondents
Represented By Adv. -
Page 34 of 105
WA No.1145 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dinabandhu Biswal and another .... Respondents
Represented By Adv. -
WA No.1146 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sarat Chandra Patro and another .... Respondents
Represented By Adv. -
WA No.1156 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ramesh Chandra Parida and .... Respondents
another
Represented By Adv. -
Page 35 of 105
WA No.1157 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Debendra Kumar Mishra and .... Respondents
another
Represented By Adv. -
WA No.1158 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Sahu .... Respondent
Represented By Adv. -
WA No.1161 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nilakantha Gouda and another .... Respondents
Represented By Adv. -
Page 36 of 105
WA No.1163 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dasarathi Nayak and another .... Respondents
Represented By Adv. -
WA No.1164 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Binod Kumar Sahoo and another .... Respondents
Represented By Adv. -
WA No.1165 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sudarsan Behera .... Respondent
Represented By Adv. -
Page 37 of 105
WA No.1166 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sharat Chandra Tripathy .... Respondent
Represented By Adv. -
WA No.1167 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Shiba Narayan Jena and another .... Respondents
Represented By Adv. -
WA No.1169 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bankim Chandra Pal and another .... Respondents
Represented By Adv. -
WA No.1187 of 2023
Page 38 of 105
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gopinath Swain and another .... Respondents
Represented By Adv. -
WA No.1188 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Subasa Chandra Panda and .... Respondents
another
Represented By Adv. -
WA No.1194 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bholanath Gouda and another .... Respondents
Represented By Adv. -
Page 39 of 105
WA No.1277 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sahadev Sahoo and another .... Respondents
Represented By Adv. -
WA No.1290 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Yudhistira Behera .... Respondent
Represented By Adv. -
WA No.1312 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Braja Kishore Biswal and another .... Respondents
Represented By Adv. -
Page 40 of 105
WA No.1313 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rama Chandra Bhoi and another .... Respondents
Represented By Adv. -
WA No.1316 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Khirod Chandra Das and another .... Respondents
Represented By Adv. -
WA No.1325 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sanyasi Sahu .... Respondent
Represented By Adv. -
Page 41 of 105
WA No.1326 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
M. Bipra Charan and another .... Respondents
Represented By Adv. -
WA No.1336 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kishore Chandra Maharana and .... Respondents
another
Represented By Adv. -
WA No.1356 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ramesh Chandra Pradhan and .... Respondents
others
Represented By Adv. -
Page 42 of 105
WA No.1358 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Anil Kumar Panda and others .... Respondents
Represented By Adv. -
WA No.1360 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sanjaya Kumar Mohapatra and .... Respondents
others
Represented By Adv. -
WA No.1400 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Satyabhama Das and another .... Respondents
Represented By Adv. -
Page 43 of 105
WA No.1404 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Iswar Chandra Satapathy and .... Respondents
another
Represented By Adv. -
WA No.1405 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sudhir Chandra Barik and others .... Respondents
Represented By Adv. -
WA No.1406 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Baidyanath Rout and another .... Respondents
Represented By Adv. -
Page 44 of 105
WA No.1412 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Binod Bihari Mahanta and another .... Respondents
Represented By Adv. -
WA No.1414 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Premalata Jaysingh and others .... Respondents
Represented By Adv. -
WA No.1416 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Panchanan Swain and another .... Respondents
Represented By Adv. -
Page 45 of 105
WA No.1417 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Niranjan Mishra and another .... Respondents
Represented By Adv. -
WA No.1443 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Budhadeb Mohanty and another .... Respondents
Represented By Adv. -
WA No.1449 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Purna Chandra Champati and .... Respondents
others
Represented By Adv. -
Page 46 of 105
WA No.1472 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Madhu Sudan Jena and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.1473 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Makadama Sahoo and another .... Respondents
Represented By Adv. -
WA No.1474 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Tarini Charan Tripathy and .... Respondents
another
Represented By Adv. -
Page 47 of 105
WA No.1479 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kailash Chandra Gouda and .... Respondents
another
Represented By Adv. -
WA No.1481 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Trilochan Pradhan and another .... Respondents
Represented By Adv. -
WA No.1482 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Harish Chandra Giri and another .... Respondents
Represented By Adv. -
Page 48 of 105
WA No.1484 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sanjukta Mohapatra .... Respondent
Represented By Adv. -
WA No.1495 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dhirendra Tripathy and another .... Respondents
Represented By Adv. -
WA No.1496 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Ojha .... Respondent
Represented By Adv. -
Page 49 of 105
WA No.1503 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dukhishyam Sahoo .... Respondent
Represented By Adv. -
WA No.1506 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Panchanan Padhi and another .... Respondents
Represented By Adv. -
WA No.1507 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Narayan Biswal .... Respondent
Represented By Adv. -
Page 50 of 105
WA No.1508 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kailash Chandra Ota and another .... Respondents
Represented By Adv. -
WA No.1509 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ariga Reddy and another .... Respondents
Represented By Adv. -
WA No.1512 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bidhu Bhusan Mishra and another .... Respondents
Represented By Adv. -
Page 51 of 105
WA No.1537 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nilakantha Sahoo and others .... Respondents
Represented By Adv. -
WA No.1541 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Pradhan and .... Respondents
others
Represented By Adv. -
WA No.1546 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Amiya Chandra Sabat and another .... Respondents
Represented By Adv. -
Page 52 of 105
WA No.1559 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bichitrananda Routray and others .... Respondents
Represented By Adv. -
WA No.1570 of 2023
Principal Secretary, Revenue and .... Appellants
Disaster Management Deptt. &
another
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Radhakrushna Bhuyan and others .... Respondents
Represented By Adv. -
WA No.1588 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sukuru Pradhan and another .... Respondents
Represented By Adv. -
Page 53 of 105
WA No.1594 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Suresh Chandra Nayak and .... Respondents
another
Represented By Adv. -
WA No.1595 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Hrushikesh Swain .... Respondent
Represented By Adv. -
WA No.1614 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Laxman Kumar Karan .... Respondents
Represented By Adv. -
Page 54 of 105
WA No.1617 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Balaram Panigrahy .... Respondent
Represented By Adv. -
WA No.1667 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gayadhar Behera and others .... Respondents
Represented By Adv. -
WA No.1670 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Harish Chandra Parida and others .... Respondents
Represented By Adv. -
Page 55 of 105
WA No.1671 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dinabandhu Dey and others .... Respondents
Represented By Adv. -
WA No.1672 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gouranga Charan Das and others .... Respondents
Represented By Adv. -
WA No.1673 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gourahari Khatua and others .... Respondents
Represented By Adv. -
Page 56 of 105
WA No.1674 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rajkishore Pattanayak and others .... Respondents
Represented By Adv. -
WA No.1675 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Muralidhar Dash and others .... Respondents
Represented By Adv. -
WA No.1676 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kamalakanta Sahoo and others .... Respondents
Represented By Adv. -
Page 57 of 105
WA No.1680 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Damodar Panigrahi and others .... Respondents
Represented By Adv. -
WA No.1695 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Damodar Biswal and others .... Respondents
Represented By Adv. -
WA No.1696 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Baishnab Charan Jena and others .... Respondents
Represented By Adv. -
Page 58 of 105
WA No.1704 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Purusottam Das and another .... Respondents
Represented By Adv. -
WA No.1711 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gantayat Pradhan and another .... Respondents
Represented By Adv. -
WA No.1712 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sanatan Majhi and another .... Respondents
Represented By Adv. -
Page 59 of 105
WA No.1713 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Harihara Patra and others .... Respondents
Represented By Adv. -
WA No.1726 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
K. Lachhiamma Das and another .... Respondents
Represented By Adv. -
WA No.1735 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Biswanath Rana and others .... Respondents
Represented By Adv. -
Page 60 of 105
WA No.1759 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ranjit Mahanta .... Respondent
Represented By Adv. -
WA No.1803 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nadia Chanda Behera and others .... Respondents
Represented By Adv. -
WA No.1812 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Tapan Chandra Dash and another .... Respondents
Represented By Adv. -
Page 61 of 105
WA No.1834 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prasanta Kumar Acharya .... Respondent
Represented By Adv. -
WA No.1837 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nalini Kanta Pattnaik and another .... Respondents
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.1839 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nilachal Mishra and another .... Respondents
Represented By Adv. -
Page 62 of 105
WA No.1846 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Makadam Behera and others .... Respondents
Represented By Adv. -
WA No.1849 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ganeswar Patra and others .... Respondents
Represented By Adv. -
WA No.1867 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
N. Laxminarayan and another .... Respondents
Represented By Adv. -
Page 63 of 105
WA No.1942 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bhikari Charan Baral and others .... Respondents
Represented By Adv. -
WA No.1943 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Batakrushna Pradhan and others .... Respondents
Represented By Adv. -
WA No.1944 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kalakar Rout and others .... Respondents
Represented By Adv. -
Page 64 of 105
WA No.1948 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sachidananda Kanungo and others .... Respondents
Represented By Adv. -
WA No.1953 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dolagobinda Samantasinghar and .... Respondents
others
Represented By Adv. -
WA No.1973 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Yudhistir Barik .... Respondent
Represented By Adv. -
Page 65 of 105
WA No.1982 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rama Chandra Das .... Respondent
Represented By Adv. -
WA No.1987 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Subash Chandra Behera and others .... Respondents
Represented By Adv. -
WA No.1990 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Anandi Charan Raysamanta @ .... Respondents
Mallick and another
Represented By Adv. -
Page 66 of 105
WA No.2000 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gobinda Chandra Sahoo and .... Respondents
others
Represented By Adv. -
WA No.2002 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Harihar Shaw and another .... Respondents
Represented By Adv. -
WA No.2010 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Parshuram Mishra and another .... Respondents
Represented By Adv. -
Page 67 of 105
WA No.2011 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dinabandhu Sahoo and another .... Respondents
Represented By Adv. -
WA No.2016 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prahallad Chandra Behera and .... Respondents
another
Represented By Adv. -
WA No.2038 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Chakradhar Jena .... Respondent
Represented By Adv. -
Page 68 of 105
WA No.2040 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Jagannnath Sahu and another .... Respondents
Represented By Adv. -
WA No.2041 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Basanta Kumar Praharaj and .... Respondents
another
Represented By Adv. -
WA No.2045 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Panchanan Bisoyi and another .... Respondents
Represented By Adv. -
Page 69 of 105
WA No.2046 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bairagi Charan Sahoo and another .... Respondents
Represented By Adv. -
WA No.2083 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Akshaya Kumar Maharana .... Respondent
Represented By Adv. -
WA No.2085 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dharanidhar Panigrahhi .... Respondent
Represented By Adv. -
Page 70 of 105
WA No.2087 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Narayan Dakua and another .... Respondents
Represented By Adv. -
WA No.2097 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sadananda Mohanta and another .... Respondents
Represented By Adv. -
WA No.2104 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nrusingha Charan Kandi .... Respondents
Represented By Adv. -
WA No.2127 of 2023
Page 71 of 105
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Pradhan and .... Respondents
others
Represented By Adv. -
WA No.2129 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nirod Kumar Mohanty and others .... Respondents
Represented By Adv. -
WA No.2130 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kalandi Charan Parida and others .... Respondents
Represented By Adv. -
WA No.2172 of 2023
Page 72 of 105
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ananda Chandra Jayasingh and .... Respondents
another
Represented By Adv. -
WA No.2182 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bramhananda Swain and another .... Respondents
Represented By Adv. -
WA No.2183 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Jayakrushna Padhi .... Respondent
Represented By Adv. -
Page 73 of 105
WA No.2184 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ananta Kumar Roul .... Respondent
Represented By Adv. -
WA No.2186 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Chaitanya Sahoo and another .... Respondents
Represented By Adv. -
WA No.2207 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sudarsan Senapati and others .... Respondents
Represented By Adv. -
Page 74 of 105
WA No.2210 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
S. Rabi Narayan Reddy and .... Respondents
another
Represented By Adv. -
Mr. Sanjib Mohanty, Advocate(for R-1)
WA No.2211 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nrushingh Charan Mohanty and .... Respondents
another
Represented By Adv. -
WA No.2215 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Suratha Pradhan and others .... Respondents
Page 75 of 105
Represented By Adv. -
WA No.2218 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sushanta Kumar Mandal .... Respondent
Represented By Adv. -
WA No.2224 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nityananda Behera and others .... Respondents
Represented By Adv. -
WA No.2229 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Renubala Mohanty and others .... Respondents
Represented By Adv. -
Page 76 of 105
WA No.2232 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Padmarajan Bebarta and others .... Respondents
Represented By Adv. -
WA No.2235 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Jugal Charan Pradhan and another .... Respondents
Represented By Adv. -
WA No.2239 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Banamali Behera and another .... Respondents
Represented By Adv. -
Page 77 of 105
WA No.2240 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Satyanarayan Tripathy and another .... Respondents
Represented By Adv. -
WA No.2266 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rama Chandra Roul and another .... Respondents
Represented By Adv. -
WA No.2288 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dhaneswar Mallik .... Respondent
Represented By Adv. -
Page 78 of 105
WA No.2311 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Premalata Mohanty .... Respondent
Represented By Adv. -
WA No.2330 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Goura Mohan Prusty and others .... Respondents
Represented By Adv. -
WA No.2332 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Laxmidhar Sahoo @ Lamidha .... Respondents
Sahoo and another
Represented By Adv. -
Page 79 of 105
WA No.2333 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bhagabat Barik and others .... Respondents
Represented By Adv. -
WA No.2336 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Akshaya Kumar Padhi and others .... Respondents
Represented By Adv. -
WA No.2337 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Basanta Kumar Das and another .... Respondents
Represented By Adv. -
Page 80 of 105
WA No.2339 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ajay Kumar Swain and another .... Respondents
Represented By Adv. -
WA No.2391 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sankar Padhy and another .... Respondents
Represented By Adv. -
WA No.2593 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kshitish Chandra Raybabu and .... Respondents
another
Represented By Adv. -
Page 81 of 105
WA No.2665 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Balamani Pradhan and another .... Respondents
Represented By Adv. -
WA No.2668 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bhagaban Pattanayak and another .... Respondents
Represented By Adv. -
WA No.2669 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Barik and another .... Respondents
Represented By Adv. -
Page 82 of 105
WA No.2671 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kailash Chandra Panda and .... Respondents
another
Represented By Adv. -
WA No.2672 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kailash Chandra Dash and others .... Respondents
Represented By Adv. -
WA No.2690 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sarat Chandra Satapathy and .... Respondents
another
Represented By Adv. -
Page 83 of 105
WA No.2722 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bharat Kumar Bej .... Respondent
Represented By Adv. -
WA No.2744 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Shyam Sundar Rout and others .... Respondents
Represented By Adv. -
WA No.2745 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Natabar Das and others .... Respondents
Represented By Adv. -
Page 84 of 105
WA No.2753 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Srinibas Mandal and another .... Respondents
Represented By Adv. -
WA No.2765 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Abhiram Saw and another .... Respondents
Represented By Adv. -
WA No.2770 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kumar Sethy and another .... Respondents
Represented By Adv. -
Page 85 of 105
WA No.2772 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Brundaban Pradhan .... Respondent
Represented By Adv. -
WA No.2773 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Srinath Barik and others .... Respondents
Represented By Adv. -
WA No.2803 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Dhirendranath Mandal and others .... Respondents
Represented By Adv. -
Page 86 of 105
WA No.2830 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Susen Kumar Mohanta and .... Respondents
another
Represented By Adv. -
WA No.2832 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bishnu Charan Dhamudia and .... Respondents
another
Represented By Adv. -
WA No.2834 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bijay Kumar Jena and another .... Respondents
Represented By Adv. -
Page 87 of 105
WA No.2835 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Goura Mohan Sethi and another .... Respondents
Represented By Adv. -
WA No.2836 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Kunu Das and others .... Respondents
Represented By Adv. -
WA No.2837 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gajendra Prasad Behera and others .... Respondents
Represented By Adv. -
Page 88 of 105
WA No.2843 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Purusottam Rout and others .... Respondents
Represented By Adv. -
WA No.2844 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sudha Ranjan Panda and others .... Respondents
Represented By Adv. -
WA No.2846 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Rahas Bihari Moharathi and others .... Respondents
Represented By Adv. -
Page 89 of 105
WA No.2847 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Goura Mohan Prusty and others .... Respondents
Represented By Adv. -
WA No.2859 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ramani Kanta Das .... Respondent
Represented By Adv. -
WA No.2860 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Mochiram Nayak .... Respondent
Represented By Adv. -
Page 90 of 105
WA No.2864 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Duryadhan Sahu .... Respondent
Represented By Adv. -
WA No.2871 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sankarsan Mallick and another .... Respondents
Represented By Adv. -
WA No.2872 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Damodar Das .... Respondents
Represented By Adv. -
Page 91 of 105
WA No.2873 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gangadhar Biswal and another .... Respondents
Represented By Adv. -
WA No.2898 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Karunakar Bhuyan and others .... Respondents
Represented By Adv. -
WA No.2899 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Santilata Parida and others .... Respondents
Represented By Adv. -
Page 92 of 105
WA No.2900 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Amin Charan Parida and others .... Respondents
Represented By Adv. -
WA No.2901 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Damodar Nayak and others .... Respondents
Represented By Adv. -
WA No.2903 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Subas Chandra Nayak and others .... Respondents
Represented By Adv. -
Page 93 of 105
WA No.2947 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nimain Charan Tripathy and .... Respondents
others
Represented By Adv. -
WA No.2956 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ramesh Chandra Patra and others .... Respondents
Represented By Adv. -
WA No.3008 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Shyam Ch. Boitei and another .... Respondents
Represented By Adv. -
Page 94 of 105
WA No.3011 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prasanna Kumar Pattanaik and .... Respondents
another
Represented By Adv. -
WA No.3012 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Satyananda Behera and another .... Respondents
Represented By Adv. -
WA No.3014 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Anath Charan Nayak and another .... Respondents
Represented By Adv. -
Page 95 of 105
WA No.3016 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Gobinda Chandra Swain and .... Respondents
another
Represented By Adv. -
WA No.3029 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Shesadev Chand and another .... Respondents
Represented By Adv. -
WA No.3030 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Giri and another .... Respondents
Represented By Adv. -
Page 96 of 105
WA No.3039 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Minaketan Das and another .... Respondents
Represented By Adv. -
WA No.3041 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bipina Bihari Rout .... Respondent
Represented By Adv. -
WA No.3042 of 2023
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Nilakantha Patra and others .... Respondents
Represented By Adv. -
Page 97 of 105
WA No.3045 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Surendranath Chand and another .... Respondents
Represented By Adv. -
WA No.3108 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Uttam Kumar Mohanty and .... Respondents
another
Represented By Adv. -
WA No.3114 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Jaykrishna Pradhan and another .... Respondents
Represented By Adv. -
Page 98 of 105
WA No.3115 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Panchanan Sahu and another .... Respondents
Represented By Adv. -
WA No.3122 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Bimal Chandra Das and another .... Respondents
Represented By Adv. -
WA No.3196 of 2023
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Prafulla Kumar Behera and .... Respondents
another
Represented By Adv. -
Page 99 of 105
WA No.4 of 2024
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Mahadeb Panda and another .... Respondents
Represented By Adv. -
WA No.5 of 2024
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Paramananda Behera and another .... Respondents
Represented By Adv. -
WA No.10 of 2024
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sanatan Lenka and another .... Respondents
Represented By Adv. -
Page 100 of 105
WA No.11 of 2024
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Ashok Kumar Dash and another .... Respondents
Represented By Adv. -
WA No.12 of 2024
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Keshab Chandra Jena and another .... Respondents
Represented By Adv. -
WA No.41 of 2024
State of Odisha and another .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Laxmi Paikaray and others .... Respondents
Represented By Adv. -
WA No.53 of 2024
Page 101 of 105
State of Odisha and others .... Appellants
Represented By Adv. -
Mr. Pitambar Acharya, Advocate General
Mr. Debaraj Mohanty, AGA
Mr. Subha Bikash Panda, AGA
-versus-
Sudhir Kumar Dey .... Respondent
Represented By Adv. -
CORAM:
JUSTICE MANASH RANJAN PATHAK
JUSTICE MRUGANKA SEKHAR SAHOO
ORDER
09.10.2025 (Hybrid Mode) Order No.
03. 1. It is stated and agreed at the Bar by the learned counsel for the appearing parties that the issue involved in the batch of writ petitions has already been dealt with by the Hon'ble Supreme Court in State of Odisha v. Sudhansu Shekhar Jena:2025 SCC OnLine SC 385 and the judgment dated 15.07.2025 in WA No.17 of 2023 (State of Odisha v. Krushna Chandra Mallick and another) rendered by the coordinate Bench in which one of us (M.S. Sahoo,J.) was a member.
2. In Sudhansu Shekhar Jena the Apex Court has observed at para-19 and 20, which are reproduced herein:
"19. Presently, in the cases before us, and for reasons which have already given above, considering the facts and circumstances of the case, these appeals are hereby allowed.
20. Having made the above determination, we also feel that it is our duty to bring on record the extreme carelessness and lethargic manner in which the State has been pursuing these cases, both in the High Court and before this Court. The delay caused by them is inexcusable. Nevertheless, we have heard these matters for reasons we have already stated in the preceding paragraphs in the earlier part of this judgment. All such cases, which were belatedly filed, both before the High Court in Appeal and then before this Court as Special Leave Petitions, are hereby set apart from the rest, only for the purpose of payment of costs. Consequently, in all such cases the State shall pay an amount of Rupees One Lakh Fifty Thousand, to the employee concerned. This amount shall be deposited in the account of the employees, or as the case might be, within a period of four weeks from today. This order shall not be made effective till the above amount is deposited in the account of each of such employees."
3. The learned Additional Government Advocate refers to the Memo dated 20.08.2025 filed on behalf of the appellant-State that encloses the office letters issued by the Government giving details of sanctioned amount:
SL. Memo/Affidavit Letter Date Issued Department Amount (Rs.) dated No. By No. 1 Memo dated 13141 08.04.2025 Joint Revenue and 1,33,50,000/-
20.08.2025 Secretary to Disaster Government Management 2 Memo dated 2649 23.05.2025 Assistant Revenue and 27,00,000/-
20.08.2025 Settlement Disaster
Officer- Management
cum-DDO,
DLRS
Wing,
Board of
Revenue,
Odisha,
Cuttack
3 Memo dated 2737 31.05.2025 Assistant Revenue and 34,50,000/-
20.08.2025 Settlement Disaster
Officer, Management
DLR&S
Wing, Board
of Revenue,
Odisha,
Cuttack
4 Memo dated 2912 13.06.2025 Director, Revenue and 70,50,000/-
20.08.2025 Land Disaster
Records and Management
Surveys,
Board of
Revenue,
Odisha,
Cuttack
Total Rs.2,65, 50,000/-
(Rupees Two Crores Sixty Five Lakh and Fifty Thousand) Only
4. In view of the above noted submissions, we dispose of the writ appeals in terms of paragraph-5.8 of the judgment dated 15.07.2025 passed in WA No.17 of 2023. For convenience of reference, the said paragraph-5.8 is reproduced herein:
"5.8. Learned Advocate General is right in telling us that Rules of the kind which provide for pensionary benefits to the employees are evolved as a matter of State Policy taking into inter alia account the purse size of the Government and other collateral factors. A lot of working experience and the lessons drawn from it enter the fray of making. It hardly needs to be reiterated that judiciary being a coordinate branch of the State has to respect the policy decisions of other organs, especially in the absence of challenge thereto, consistent with the doctrine of separation of powers which is held to be a Basic Feature of the Constitution vide Indira Neheru Gandhi v. Raj Narain: AIR 1975 SC 2299. The contention of employees that in terms of earlier orders, a section of them has already been given the benefit of counting full service and therefore not extending the said facility to these would be discriminatory, does not merit acceptance. Even in concluded matters, Apex Court in Sudhansu Sekhar Jena supra has specifically reserved liberty to the State to prefer review petitions in the matters that have been already concluded in SLP/Civil Appeals. This observation will find at Paragraph-21of the judgment. We are told by the learned AG that such review petitions are already in the making, specific time for filing them having been fixed, by the Apex Court itself.
We are not unmindful of cases wherein the employees might have been granted regularization long after they were due for it. There may be cases wherein with the judicial intervention the dates of regularization of service are altered to the advantage of employees. What would happen to such cases, has not been discussed by us, since that is not the pleaded case before us in these appeals.
In the above circumstances, these appeals having common law and facts are allowed; the impugned orders of the learned Single Judges are set at naught; the writ petitions filed by the respondent-employees are dismissed.
Costs made easy."
5. The writ appeals are allowed and disposed of accordingly.
No costs.
Copy of this order disposing of the individual appeal shall be placed in each of the records of the appeal memo.
(Manash Ranjan Pathak) Judge
(Mruganka Sekhar Sahoo) Judge Radha/Gs
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