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Hrusikesh Meher vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 9965 Ori

Citation : 2025 Latest Caselaw 9965 Ori
Judgement Date : 13 November, 2025

Orissa High Court

Hrusikesh Meher vs State Of Odisha And Others ..... ... on 13 November, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             WP(C) No.10339 of 2024
                             Hrusikesh Meher               .....      Petitioner
                                                                                 Represented By Adv. -
                                                                                 Amit Prasad Bose

                                                                -versus-
                             State Of Odisha and others                .....         Opposite Parties
                                                                               Represented By Adv. -

                                                                               Mr. G. Mishra,
                                                                               Sr.Advocate.
                                                                               Assisted by
                                                                               Mr. Jyoti Ranjan Deo
                                                                               (for O.P. Nos.10 to 13)
                                                                                G. Mohanty, SC

                                                        CORAM:
                                          MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                ORDER

13.11.2025 Order No.

04. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsel for the petitioner, learned counsel for O.P. Nos.10 to 13 and learned SC for the State.

3. Hearing concluded. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Utkalika

 
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