Raimani Mohanta & vs Rabindra Kumar
2025 Latest Caselaw 9924 Ori

Orissa High Court

Raimani Mohanta & vs Rabindra Kumar on 12 November, 2025

Author: V. Narasingh

Bench: V. Narasingh

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               MACA No.194 of 2007

                              Raimani Mohanta &
                              another                      .... Appellants
                                                         Mr S. Mohanty, Advocate

                                                     -versus-

                             Rabindra Kumar                ....       Respondents
                             Mohanta & another
                                                         Mr. P.K. Panda, Advocate
                                                                            (R-2)

                                                 CORAM: JUSTICE V. NARASINGH

                                                       ORDER

                 Order                               12.11.2025
                 No.
                 16.        1.         The judgment is pronounced in the open Court

and kept in separate sheet.

(V. Narasingh) Judge

Signed by: PRADEEP KUMAR SWAIN

Location: Orissa High Court, Cuttack Date: 13-Nov-2025 17:37:31