Nabanita Kapat Patra vs Collector
2025 Latest Caselaw 9911 Ori

Orissa High Court

Nabanita Kapat Patra vs Collector on 12 November, 2025

Bench: K.R. Mohapatra, Sanjeeb K Panigrahi

Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 13-Nov-2025 16:11:05


                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     W.A. No.1367 OF 2025
                                Nabanita Kapat Patra                          ...         Appellant
                                                                     Mr. Gopinath Mishra, Advocate
                                                            -versus-
                                Collector, Kandhamal and another              ...      Respondents
                                                                        Mr. Sabita Ranjan Pattanaik,
                                                                    Additional Government Advocate
                                                                    (For Opposite Party Nos.1 and 2)
                                                              Mr. Upendra Kumar Samal, Advocate
                                                                     (For Respondent Nos.3 to 11)
                                          CORAM:
                                          JUSTICE K.R. MOHAPATRA
                                          JUSTICE DIXIT KRISHNA SHRIPAD
                                          DR. JUSTICE SANJEEB K PANIGRAHI
                                                        ORDER

        Order No.                                      12.11.2025
                    5.   1.    This mater is taken up through hybrid mode.

2. Heard Mr. Mishra, learned counsel for the Appellant, Mr. Pattnaik, learned Additional Government Advocate and Mr. Samal, learned counsel for Respondent Nos.3 to 11.

3. Argument is closed.

4. Judgment is reserved.

5. Learned counsel for the parties may file their written note of submissions along with citations within seven days hence exchanging copies between them.

(K.R. Mohapatra) Judge s.s.ssatpathy

(Dixit Krishna Shripad) Judge

(Dr. Sanjeeb K Panigrahi) Judge