Jenamani Sa And Others vs Ramachandra Behera And
2025 Latest Caselaw 9866 Ori

Orissa High Court

Jenamani Sa And Others vs Ramachandra Behera And on 11 November, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              R.S.A. No.467 of 2025

        Jenamani Sa and others               .....                  Appellants

                                                       Represented by
                                                       Mr.A.K.Sharma, Advocate

                                      -versus-
        Ramachandra Behera and               .....                    Respondents
        others

                                                      Represented by None

                                     CORAM:
           THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                       ORDER

Order                                 11.11.2025.
No.

01. 1. This matter is taken up through hybrid mode.

2. Heard Mr. A.K.Sharma, learned counsel for the appellants, on the question of admission. Perused the judgments passed by the lower appellate Court as well as the trial Court.

3. Considering the submissions and the grounds raised, the R.S.A. is admitted on the following substantial question of law;

(i) Whether the First Appellate Court was correct in dismissing the First Appeal on the ground of limitation even though the

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delay in filing of the appeal has been extensively and properly explained?

4. Call for the L.C.R.

5. Issue notice to the Respondents by Speed Post fixing a short returnable date. Requisites be filed within seven days.

6. List this matter in the month of July, 2026.

(Sashikanta Mishra) AKB Judge

02. 1. In the interim, it is directed that further proceeding of Execution Case No.10/2025 pending before the learned Civil Judge (S.D.), Jharsuguda shall remain stayed till the next date.

2. Urgent certified copy of this order be granted on proper application.

(Sashikanta Mishra) Judge

Location: High Court of Orissa, Cuttack