Baburam Dey vs State Of Odisha ..... Opposite Party
2025 Latest Caselaw 9681 Ori

Orissa High Court

Baburam Dey vs State Of Odisha ..... Opposite Party on 6 November, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLMC No.4 of 2025
                             Baburam Dey                .....         Petitioner
                                                                               Represented By Adv. -
                                                                               Bhabani Shankar
                                                                               Dasparida,debi Prasad
                                                                               Dhal,

                                                            -versus-
                             State Of Odisha                       .....               Opposite Party
                                                                                Represented By Adv. -
                                                                                Ms. B.K.Sahu, A.G.A.

                                                   CORAM:
                                     THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                 MOHAPATRA

                                                                ORDER

           Order No.                                           06.11.2025

                 01.            1.    This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. Learned senior counsel for the Petitioner concluded the judgment and filed his written note of submission along with citation.

3. On the request of learned counsel for the State, she is granted one week time to file her written note of submission as well as citation relied upon by the State.

4. List this matter on 12.11.2025 under the heading of "To be mentioned".

                                                                           ( A.K. Mohapatra )

                                                                                 Judge
                 Rubi
Location: OHC                                                                               Page 1 of 1.