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State Of Odisha & Ors vs Duryodhan Sahoo
2025 Latest Caselaw 10666 Ori

Citation : 2025 Latest Caselaw 10666 Ori
Judgement Date : 29 November, 2025

[Cites 0, Cited by 0]

Orissa High Court

State Of Odisha & Ors vs Duryodhan Sahoo on 29 November, 2025

Author: Mruganka Sekhar Sahoo
Bench: Mruganka Sekhar Sahoo
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                             WA No.1232 of 2025

               State of Odisha & Ors.                   ....    Appellants
                                                        Mr. S.K. Jee, AGA
                                        -versus-

               Duryodhan Sahoo.                         ....    Respondent

                                                   Mr. L.K. Mohanty, Adv.

             CORAM:
               JUSTICE DIXIT KRISHNA SHRIPAD
               JUSTICE MRUGANKA SEKHAR SAHOO

                                       ORDER

29.11.2025 Order No.

06. I.A. No.3836 of 2025

Writ Appeal No.1232 of 2023 was disposed off

finally, vide judgment dated 15.07.2025, along with a batch

of matters, which essentially relate to employees other

than Work Charged. Counsel for the applicant, who

happens to be the petitioner, submits that this matter could

not have been disposed off with other matters, which

relate to non-Work Charged establishment, since this

relates to Work Charged establishment. After going

through the papers, this proposal is not disputed by

learned AGA Mr. Jee.

In the above circumstances, subject application

having been favoured, judgment dated 15.07.2025 to the

extent it relates to W.A. No.1232 of 2023 is recalled and as a

consequence, said Writ Appeal is restored to the Board for

being heard on merits along with other connected Writ

Appeals. It is made clear that the judgment dated

15.07.2025 relates to the rest of the Writ Appeals shall

remain intact.

I.A. is disposed off.

Web copy of order to be acted upon by all concerned.

(Dixit Krishna Shripad) Judge

(Mruganka Sekhar Sahoo) Judge Basu

Designation: ADDL. DY. REGISTRAR-CUM-ADDL.

Location: HIGH COURT OF ORISSA : CUTTACK Date: 29-Nov-2025 17:34:42

 
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