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Bijaya Kumar ` vs Salini Pandit
2025 Latest Caselaw 10552 Ori

Citation : 2025 Latest Caselaw 10552 Ori
Judgement Date : 27 November, 2025

Orissa High Court

Bijaya Kumar ` vs Salini Pandit on 27 November, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CONTC No. 2818 of 2025

            Bijaya Kumar                `....                  Petitioners
            Samanta and Ors                              Represented by
                                                Mr. L.Mohanty, Advocate
                                         -Versus -
            Salini Pandit, I.A.S.,        ....              Opposite Parties
            Secretary to Govt. in                          Represented by
            School     &      Mass
            Educationh Deptt.
            At-Lok Seva Bhawan,
            Bhubaneswar and Ors
                                                           Mr. S.Behera,
                                                               AGA

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA
                                         ORDER_
Order No.                                27.11.2025
   03.
              1.

This matter is taken up through hybrid mode.

2. Learned State counsel submits that the writ appeal has been filed against the judgment passed by this Court. However, he fairly submits that no order of stay has yet been passed by the Division Bench.

3. This Court therefore, observes that there is no legal impediment as such to at least provisionally complied with the judgment subject to result of the writ appeal.

1|Page

4. Learned State counsel requests for some time.

5. List this matter on 08.01.2026.

(Sashikanta Mishra) Judge

Deepak

Date: 28-Nov-2025 12:14:36 2|Page

 
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