Biswa Ranjan Dhal vs State Of Odisha And Others Opposite ...
2025 Latest Caselaw 10441 Ori

Orissa High Court

Biswa Ranjan Dhal vs State Of Odisha And Others Opposite ... on 25 November, 2025

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.32977 of 2025

                 Biswa Ranjan Dhal                       .....                              Petitioner(s)
                                                                 Mr. B.S. Tripathy, Sr. Advocate assisted
                                                                            by Mr. A. Tripathy, Advocate
                                                     -versus-
                State of Odisha and others                                             Opposite Party(s)
                                                                                       Ms. J. Shoo, ASC
                                                     CORAM:
                   THE HON'BLE MR. JUSTICE ANANDA CHANDRA BEHERA
                                                                  ORDER

Order No. 25.11.2025

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Designation: Personal Assistant