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Chandeswar Dash vs Sabir Ku. Panda & Anr. ..... Opp. Parties
2025 Latest Caselaw 10357 Ori

Citation : 2025 Latest Caselaw 10357 Ori
Judgement Date : 24 November, 2025

Orissa High Court

Chandeswar Dash vs Sabir Ku. Panda & Anr. ..... Opp. Parties on 24 November, 2025

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLLP No.56 of 2011

            Chandeswar Dash                          .....               Petitioner
                                                              Represented By Adv. -


                                          -versus-

            Sabir Ku. Panda & Anr.                .....               Opp. Parties
                                                             Represented By Adv. -


                                CORAM:
                  THE HON'BLE MR. JUSTICE ADITYA KUMAR
                              MOHAPATRA

                                          ORDER

24.11.2025

Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. On perusal of the record it appears that the present leave application was presented on 20.06.2011 seeking leave of this Court to prefer an appeal against the judgment of acquittal dated 22.04.2011.

3. Office noting shows that the certified copy of the impugned judgment has not been filed as of now although more than one and half decade has elapsed in the meantime. The matter was not listed even once since the date of filing.

4. None appears for the Petitioner when the matter was called.

5. In view of the aforesaid position, this court has reasons to believe that the Petitioner has lost interest in the litigation and he does not want to continue in this case. Hence, the application stands dismissed as not pressed.

( A.K. Mohapatra) Judge

Anil

Designation: Junior Stenographer

Location: High Court of Orissa Date: 25-Nov-2025 18:44:43

 
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