Citation : 2025 Latest Caselaw 90 Ori
Judgement Date : 3 May, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 11994 of 2025
Jayanarayan Pradhan ..... Petitioner
Mr. S.K. Mishra Advocate
-versus-
State of Odisha & Ors. ..... Opposite Parties
Mr. S.K. Jee, AGA
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
03.05.2025
1. This matter is taken up through hybrid mode.
2. Heard learned counsel appearing for the Parties.
3. It is contended by the learned counsel appearing for the Parties that the issue involved in the present writ petition is covered by the Judgment of this Court so passed on 12.01.2024 in W.P.(C) No. 17067 of 2023 and batch.
4. In view of such submissions made by the learned counsel appearing for the Parties, the present writ petition is disposed of in the light of the order so passed in W.P.(C) No. 17067 of 2023 and batch.
(BIRAJA PRASANNA SATAPATHY) Judge Sneha
Location: High Court of Orissa, Cuttack
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