Sri Sanjay Bansal vs State Of Odisha (Vig.) ..... Opposite ...
2025 Latest Caselaw 61 Ori

Orissa High Court

Sri Sanjay Bansal vs State Of Odisha (Vig.) ..... Opposite ... on 2 May, 2025

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CRLMC No. 4184 of 2024

Sri Sanjay Bansal                      .....                             Petitioner
                                                      Mr. S.S. Tripathy, Advocate
                                    -versus-
State of Odisha (Vig.)                 .....                       Opposite Party
                                                    Mr. Srimant Das, SSC (Vig.)
             CORAM:
                   HON'BLE MISS JUSTICE SAVITRI RATHO

                                          ORDER

02.05.2025 Order No. (Through hybrid Mode)

02.

1. This CRLMC has been filed with the prayer to quash the

chargesheet no.42, dated 29.09.2014 and the order dated 06.11.2015

passed in T.R. No. 53 of 2015 in the court of the learned Special

Judge Vigilance, Cuttack taking cognizance of offences punishable

under Section 13(2) read with Section 13(1)(d) of the Prevention of

Corruption Act, 1988 and Section 379,467,458,471, 409,411,120-B

of the IPC.

2. Perusal of the F.I.R. and chargesheet reveals that there are

number of accused persons in this case so the prayer in the present

form is misconceived and not maintainable at the instance of the

petitioner.

3. Mr. S.S. Tripathy, learned counsel for the petitioner submits

that by a common judgment dated 20.06.2024 passed in CRLMC

No. 3566 of 2016 filed by co-accused Md. Seraj Yusha, CRLMC

No. 3114 of 2018 filed by Vineet Agarwal and Prakash Agarwal and

CRLMC No. 3157 of 2018 filed by Omi Bagadiya, this Court has

quashed the order of cognizance and proceedings in the same case

vis-à-vis those petitioners.

4. List this matter on 15.05.2025 along with the records of the

disposed of cases i.e. CRLMC No. 3566 of 2016, CRLMC No. 3114

of 2018 and CRLMC No. 3157 of 2018.

(Savitri Ratho) puspa Judge

Signed by: PUSPANJALI MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 02-May-2025 19:59:00