Subhakanta Mishra vs State Of Odisha & Anr. ..... Opposite ...
2025 Latest Caselaw 564 Ori

Citation : 2025 Latest Caselaw 564 Ori
Judgement Date : 13 May, 2025

Orissa High Court

Subhakanta Mishra vs State Of Odisha & Anr. ..... Opposite ... on 13 May, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   WP(C) No.2379 of 2024
                 Subhakanta Mishra               .....    Petitioner
                                                                     Represented By Adv. -
                                                                     Dr. Binoda Kumar
                                                                     Mishra

                                                    -versus-
                 State Of Odisha & Anr.                    .....         Opposite Parties
                                                                    Represented By Adv. -
                                                                    D. Lenka, A.G.A.

                                           CORAM:
                             THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                         MOHAPATRA
                                            ORDER

13.05.2025 Order No.

06. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Copies of the judgments filed along with memo by the Petitioner is taken on record. A copy thereof has already been served on learned counsel for the State.

3. Learned counsel for the State sought for some time to obtain instruction.

4. List this matter in the Weekly List for the week commencing 30.06.2025.

5. Interim order passed on 16.02.2024 shall continue till the next date.

( A.K. Mohapatra) Judge Anil

Designation: Junior Stenographer

Location: High Court of Orissa Date: 14-May-2025 19:00:29