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Madhusudan Ransingh vs State Of Odisha And Others
2025 Latest Caselaw 504 Ori

Citation : 2025 Latest Caselaw 504 Ori
Judgement Date : 12 May, 2025

Orissa High Court

Madhusudan Ransingh vs State Of Odisha And Others on 12 May, 2025

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
              IN THE HIGH COURT OF ORISSA AT CUTTACK
                       W.A. Nos.119, 136, 154 & 133 of 2025

            In W.A. No.119 of 2025
            Prafulla Kumar Behera

            In W.A. No.136 of 2025                    ....          Appellants
            Susil Kumar Tandi

            In W.A. No.154 of 2025
            Madhusudan Ransingh
                                          Mr. Prasanta Kumar Mishra, Advocate
                                         -Versus-
            State of Odisha and others                ....        Respondents
                               Mr. Saswat Das, Addl. Govt. Advocate for State
               Mr. Pravakar Behera, Standing Counsel for Transport Department
                                W.A. No.133 of 2025

            Aswini Kumar Dhar                         ....           Appellant
                                             Mr. Sameer Kumar Das, Advocate
                                         -Versus-
            State of Odisha and others                ....        Respondents
                            Mr. Bimbisar Dash, Addl. Govt. Advocate for State
               Mr. Pravakar Behera, Standing Counsel for Transport Department


                               CORAM:
                     HON' BLE THE CHIEF JUSTICE
                                 AND
               HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                          ORDER

Order No. 12.05.2025

02. These matters are taken up through Hybrid mode.

2. Heard Mr. Prasanta Kumar Mishra and Mr. Sameer Kumar

Das, learned counsel appearing on behalf of respective appellants,

Mr. Pravakar Behera, learned Standing Counsel for the Transport

Department and Mr. Saswat Das & Mr. Bimbisar Dash, learned

Additional Government Advocates for the State.

3. Hearing is concluded. Judgment is reserved.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge

A. Nanda/ S.K. Behera

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack Date: 13-May-2025 13:13:08

 
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