Orissa High Court

Sanjita Das vs State Of Odisha And Others on 12 May, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        W.A. No.432 of 2025

                                      Sanjita Das                                 ....             Appellant
                                                                                      Represented by Adv.-
                                                                  Mr. Durga Prasad Nanda, Senior Advocate
                                                                      assisted by Mr. A. Acharya, Advocate
                                                                      -Versus-
                                      State of Odisha and others                  ....         Respondents
                                                                                     Represented by Adv.-
                                                                                    Mr. Saswat Das, A.G.A.


                                                               CORAM:
                                                     HON' BLE THE CHIEF JUSTICE
                                                                 AND
                                               HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                                                     ORDER

Order No. 12.05.2025

07. This matter is taken up through Hybrid mode.

2. The written notes of submission is filed today by learned Senior Counsel appearing on behalf of the appellant. Let the same be taken on record.

3. Hearding is concluded.

4. Judgment is reserved.

(Harish Tandon) Chief Justice

Designation: Secretary (M.S. Raman)

Location: High Court of Orissa, Cuttack Date: 13-May-2025 18:24:11 Judge M. Panda