Rabindranath Kar And Others vs Sayed Mansur Saheb Peer And Others .... ...
2025 Latest Caselaw 491 Ori

Orissa High Court

Rabindranath Kar And Others vs Sayed Mansur Saheb Peer And Others .... ... on 12 May, 2025

Bench: B. P. Routray, Chittaranjan Dash

Signature Not Verified
Digitally Signed
Signed by: MANAS KUMAR PANDA
Designation: Personal Assistant
Reason: Authentication
Location: OHC, Cuttack
Date: 12-May-2025 17:35:05




                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     WP(C) No.9790 of 2015
                           Rabindranath Kar and Others           ....         Petitioners
                                                        Mr. R.K. Mohanty, Sr. Advocate
                                                  along with Ms. S. Mohanty, Advocate
                                                    -versus-
                           Sayed Mansur Saheb Peer and Others .... Opposite Parties
                                                                        Mr. T.K. Dash, AGA
                                                       Mr. S.A. Nayeem, counsel for O.P. No.1
                                                      Mr. KMH Niamati, counsel for O.P. No.4

                                                     WP(C) No.4447 of 2015
                           Srinibash Pati and Another                    ....         Petitioners
                                                                    Mr. S.D. Das, Sr. Advocate
                                                    -versus-
                           Sayed Mansur Saheb Peer and Others           ....    Opposite Parties
                                                                        Mr. T.K. Dash, AGA
                                                       Mr. S.A. Nayeem, counsel for O.P. No.1
                                                      Mr. KMH Niamati, counsel for O.P. No.4

                                       CORAM:
                                       JUSTICE B. P. ROUTRAY
                                       JUSTICE CHITTARANJAN DASH
                                                        ORDER

12.5.2025 Order No.

14. 1. Heard Mr. R.K. Mohanty, learned senior counsel, assisted by Ms. S. Mohanty, learned counsel and Mr. S.D. Das, learned senior counsel for the Petitioners in both the writ petitions, Mr. S.A. Nayeem, learned counsel for Opposite Party No.1, Mr. KMH Niamati, learned counsel for Opposite Party No.4 as well as Mr. T.K. Dash, learned AGA for State - Opposite Parties in both the writ petitions.

Designation: Personal Assistant

2. Hearing is concluded. Judgment is reserved.

(B.P. Routray) Judge

(Chittaranjan Dash) Judge M.K.Panda