Orissa High Court

Dillip Kumar Panda vs Bhupendra Singh Poonia on 9 May, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No. 1077 of 2025

                             Dillip Kumar Panda                                     ....           Petitioner
                                                                                            Represented by
                                                                                  Mr. D.K. Panda, Advocate

                                                                  - Versus -

                             Bhupendra Singh Poonia, I.A.S., &                       ....        Opp. Parties
                             Others                                                          Represented by
                                                                                           Mr. S.S. Routray,
                                                                                     Addl. Standing Counsel


                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                     ORDER

09.05.2025 Order No.

03. 1. This matter is taken up through hybrid mode. . 2. Show cause affidavit has been filed by the Opposite Party No.4-Contemnor, inter alia, stating that Writ Appeal No.621 of 2025 has been filed against the judgment passed by this Court. There is no further mention as to if any order of stay has been passed or of any other order being passed by the Division Bench.

3. List this matter on 11th July, 2025.

4. Compliance affidavit be filed in the meantime.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 09-May-2025 19:21:18