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Manas Ranjan Barik & vs State Of Odisha .... Opposite Party(S)
2025 Latest Caselaw 408 Ori

Citation : 2025 Latest Caselaw 408 Ori
Judgement Date : 9 May, 2025

Orissa High Court

Manas Ranjan Barik & vs State Of Odisha .... Opposite Party(S) on 9 May, 2025

Author: S.K. Panigrahi
Bench: S.K. Panigrahi
                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  BLAPL No.2947 of 2025
                                     Manas Ranjan Barik &         ....              Petitioner(s)
                                     Anr.
                                                               Mr. Dharanidhar Nayak, Sr. Adv.
                                             along with his associates (in BLAPL No.2947/2025)
                                                           Mr. Ashok Kumar Mohanty, Sr. Adv.
                                                along with associates (in BLAPL No.3916/2025)
                                                                       Mr. Ashok Parija, Sr. Adv.
                                                along with associates (in BLAPL No.4127/2025)



                                                              -versus-
                                     State of Odisha               ....        Opposite Party(s)
                                                                 Mr. Partha Sarathi Nayak, AGA
                                             CORAM:
                                             HON'BLE DR.JUSTICE S.K. PANIGRAHI
                             Order                              ORDER
                             No.                               09.05.2025

BLAPL Nos.2947, 3916, 4127 of 2025

01. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 09-May-2025 19:46:51

 
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