Orissa High Court

Managing Committee Of vs State Of Odisha & Ors on 8 May, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                FAO No. 110 of 2021
                         Managing Committee of           .....          Appellant
                         Radhakrishna High School,                  Mr. S.C.D. Dash, Advocate
                         Pitapiti
                                                     -versus-
                         State of Odisha & Ors.        .....         Respondents
                                                                             Mr. P.K. Panda, ASC


                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

08.05.2025 Order No.04

1. This matter is taken up through hybrid mode.

2. Receipt showing deposit of cost filed in Court be kept in record.

3. Heard learned counsel appearing for the Parties.

4. It is contended by the learned counsel appearing for the Parties that the issue involved in the present appeal is covered by the judgment of this Court so passed on 19.03.2025 in FAO No. 509 of 2014 and batch.

5. In view of such submissions made by the learned counsel appearing for the Parties, the present FAO is disposed of in the light of the judgment so passed in FAO No. 509 of 2014 and batch.

(BIRAJA PRASANNA SATAPATHY)

Sneha

Location: High Court of Orissa, Cuttack Date: 09-May-2025 18:45:52