Union Of India And vs Hara Narayan Bisoi .... Opp. Party (S)
2025 Latest Caselaw 311 Ori

Orissa High Court

Union Of India And vs Hara Narayan Bisoi .... Opp. Party (S) on 7 May, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                          W.P.(C) No. 26154 of 2022
         Union of India and        ....                      Petitioner(s)
         others

                                    Mr. G. K. Acharya, Senior Advocate
                                         along with Mr. S. K. Patra, SC

                                        -versus-

         Hara Narayan Bisoi        ....                     Opp. Party (s)
                                              Mr. D. K. Mohanty, Advocate


                              CORAM:
                 THE HON'BLE MR. JUSTICE S.K. SAHOO
                THE HON'BLE MR. JUSTICE S. S. MISHRA
                                     ORDER

Order No.                          07.05.2025

                              I.A. No.7240 of 2025

   03.             This   matter    is     taken   up   through   Hybrid

arrangement (video conferencing/physical mode).

Learned counsel appearing for the petitioners submits that he has received the interim application for vacation of stay, which has been filed by the learned counsel for the opposite party and intends to go through the same and, if necessary, file objection to the interim application.

It further appears that the opposite party has already filed the counter affidavit and it has been received by the learned counsel for the petitioners.

Learned counsel for the opposite party submitted that in view of the judgment dated 11th April, 2023 passed by the Hon'ble Supreme Court in Civil Appeal No.2471 of 2023, which arises out of SLP (C) No.6185 of 2020, the claim of the petitioners cannot be entertained. The decision is taken on record.

Put up this matter on 02.07.2025. Rejoinder affidavit, if any, so also objection to the interim application, be filed in the meantime.

Interim order dated 14.10.2022 shall continue till the next date.

( S.K. Sahoo) Judge

( S. S. Mishra) Judge

Swarna/Ashok

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 08-May-2025 11:09:41