Citation : 2025 Latest Caselaw 298 Ori
Judgement Date : 7 May, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No.198 of 2022 & MATA No.38 of 2022
In MATA No.198 of 2022
Pradeep Kumar Rath .... Appellant
Mr. A.P. Bose, Advocate
-versus-
Susmita Mishra .... Respondent
Mr. Milan Kanungo, Senior Advocate
In MATA No.38 of 2022
Susmita Mishra .... Appellant
Mr. Milan Kanungo, Senior Advocate
-versus-
Dr. Pradeep Kumar Rath .... Respondent
Mr. A.P. Bose, Advocate
CORAM:
JUSTICE B. P. ROUTRAY
JUSTICE CHITTARANJAN DASH
ORDER
07.05.2025 Order No.
05. 1. Heard Mr. A.P. Bose, learned Advocate for the Husband and Mr. Milan Kanungo, learned Senior Advocate for the Wife.
2. The affidavits have been filed by both the parties pursuant to earlier order dated 18.3.2025 are kept on record.
3. Hearing is concluded and judgment reserved.
(B.P. Routray) Judge
(Chittaranjan Dash) Judge B.K. Barik
Signed by: BASANTA KUMAR BARIK
Location: High Court of Orissa, Cuttack Date: 07-May-2025 17:23:11
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