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Sridhar Prasad Jena vs Smt. Aswasthi. S & Ors. .... Opposite ...
2025 Latest Caselaw 252 Ori

Citation : 2025 Latest Caselaw 252 Ori
Judgement Date : 6 May, 2025

Orissa High Court

Sridhar Prasad Jena vs Smt. Aswasthi. S & Ors. .... Opposite ... on 6 May, 2025

Author: S.K. Panigrahi
Bench: S.K. Panigrahi
                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CONTC No.8746 of 2023
                                   Sridhar Prasad Jena      ....           Petitioner(s)
                                                          Mr. Arun Kumar Acharya, Adv.

                                                           -versus-
                                   Smt. Aswasthi. S & Ors.      ....       Opposite Party(s)
                                                                  Mr. Debashish Nayak, Adv.
                                           CORAM:
                                           HON'BLE DR.JUSTICE S.K. PANIGRAHI
                           Order                              ORDER
                           No.                               06.05.2025

08. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment dated

21.12.2022 passed in W.P.(C) No.5469 of 2022 with batch of

Writ Petitions.

3. Heard.

4. Let notice be issued to the Opposite Parties.

5. Issue notice to the Opposite Parties/Contemnors calling

upon them to show cause as to why they shall not be

punished under the Contempt of Court's Act. Requisites

for issuance of notice shall be filed within five working

days hence.

6. At this juncture, considering the submission of learned

Designation: Personal Assistant

counsel for the Petitioner, this Court directs the Opposite Location: High Court of Orissa Date: 08-May-2025 19:26:53 Parties/Contemnors to comply with the judgment dated

21.12.2022 passed in W.P.(C) No.5469 of 2022 with batch of

Writ Petitions in letter and spirit within a period of thirty

days from the date of presentation of an authenticated

copy of this order, failing which, the Opposite

Parties/Contemnors shall appear before this Court in

person on the next date.

7. List this matter on 17th June, 2025.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 08-May-2025 19:26:53

 
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