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Sushant Kumar Sabat vs State Of Odisha And
2025 Latest Caselaw 194 Ori

Citation : 2025 Latest Caselaw 194 Ori
Judgement Date : 5 May, 2025

Orissa High Court

Sushant Kumar Sabat vs State Of Odisha And on 5 May, 2025

Author: S.K. Sahoo
Bench: S.K. Sahoo
               IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.A. No.751 of 2015
         Sushant Kumar Sabat            ....                    Appellant(s)
         and another

                                        Mr. Kishore Kumar Jena, Advocate

                                    -versus-

         State of Odisha and            ....                Respondent(s)
         others                              Mr. Partha Sarathi Nayak, AGA


                              CORAM:
                 THE HON'BLE MR. JUSTICE S.K. SAHOO
                THE HON'BLE MR. JUSTICE S. S. MISHRA
                                    ORDER
Order No.                         05.05.2025

   16.            This   matter    is    taken    up   through    Hybrid

arrangement (video conferencing/physical mode).

Learned counsel for the State submits that the file is not traceable in the A.G. Office and he may be permitted to take the soft copy of this writ appeal along with connected writ appeals in his pendrive.

Permission is granted.

Mr. Jena, learned counsel appearing for the appellant submits that the case of the appellant is covered by the decision of this Court in the case of Jambeswar Naik and another vrs. State of Odisha and others (W.P.(C) No.24882 of 2012 disposed of on 30.09.2021).

Copy of the judgment has been handed over to the learned counsel for the State, who seeks some time to verify the record so also the judgment.

Put up this matter on 12.05.2025 along with W.A. No. 752 of 2015, W.A. No. 753 of 2015 and W.A. No. 754 of 2015.




                                                          ( S.K. Sahoo)
                                                              Judge



  Swarna/Ashok                                           ( S. S. Mishra)
                                                              Judge






Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 05-May-2025 20:08:02

 
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