Orissa High Court

State Of Orissa & Others vs Krishna Chandra Pradhan on 3 May, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                FAO No. 144 of 2018

                           State of Orissa & Others            .....             Appellant
                                                                            Mr. P.K. Panda, Adv.
                                                           -versus-

                           Krishna Chandra Pradhan            .....           Respondents
                           & Others                                        Mr. J. Gupta, Adv.


                                               CORAM:
                           THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                                ORDER

03.05.2025

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the parties.

3. It is contended by the learned counsel appearing for the Parties that the issue involved in the present appeal is covered by the judgment of this Court so passed on 19.03.2025 in FAO No.509 of 2014 and batch.

4. In view of such submissions made by the learned counsel appearing for the parties, the present FAO is disposed of in the light of judgment so passed in FAO No.509 of 2014 and batch.

(BIRAJA PRASANNA SATAPATHY) Judge

sangita

Reason: authenticatiion of order Location: high court of orissa, cuttack Date: 06-May-2025 12:54:17