Arati Patra vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 100 Ori

Orissa High Court

Arati Patra vs State Of Odisha & Others .... Opp. ... on 3 May, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         W.P.(C) No. 27113 of 2021

                             Arati Patra                                          ....            Petitioner
                                                                                           Represented by
                                                                                 Mr. P.R. Barik, Advocate

                                                                  - Versus -

                             State of Odisha & Others                              ....       Opp. Parties
                                                                                          Represented by
                                                                                        Mr. S.N. Patnaik,
                                                                             Addl. Government Advocate
                                                                     Mr. S. K. Patra, Advocate for (A&E)

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                     ORDER

03.05.2025 Order No.

05. 1. This matter is taken up through hybrid mode. . 2. Learned State counsel submits that the judgment of the coordinate Bench relied upon by the petitioner has been challenged in an Intra-Court appeal, which is pending.

3. In such view of the matter, list this case on 11th July, 2025.

4. Learned State counsel shall intimate the status of the writ appeal.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 03-May-2025 17:49:17