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Budu Pradhan vs State Of Odisha
2025 Latest Caselaw 5466 Ori

Citation : 2025 Latest Caselaw 5466 Ori
Judgement Date : 27 March, 2025

Orissa High Court

Budu Pradhan vs State Of Odisha on 27 March, 2025

Author: S.K. Sahoo
Bench: S.K. Sahoo
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLA No.209 of 2025

                Budu Pradhan                            ....        Appellant/
                                                                   Petitioner

                                        Mr. S.C. Rath, Advocate

                                           -versus-

                State of Odisha                         ....     Respondent/
                                                                 Opp. Party

                                        Ms. Suvalaxmi Devi,
                                        Addl. Standing Counsel

                                CORAM:
                   THE HON'BLE MR. JUSTICE S.K. SAHOO
            THE HON'BLE MR. JUSTICE SANJAY KUMAR MISHRA
                                           ORDER

Order No. 27.03.2025

I.A. No.448 of 2025

01. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Heard Mr. S.C. Rath, learned counsel for the appellant- petitioner and Miss Suvalaxmi Devi, learned Additional Standing Counsel for the State.

This is an application for condonation of delay in preferring the appeal against the impugned judgment and order of conviction.

The Stamp Reporter has pointed out that there is a delay of forty six days in filing this CRLA.

After going through the averments taken in the interim application and on hearing the learned counsel for both the

parties, since it is a case where the petitioner has been sentenced to life imprisonment, we are inclined to condone the delay in filing the CRLA.

Accordingly, the delay is condoned. I.A. is disposed of.

( S.K. Sahoo) Judge

( S.K. Mishra) Judge

02. Heard.

Admit.

Call for the trial Court records. This matter be listed along with CRLA No.207 of 2025.

( S.K. Sahoo) Judge

( S.K. Mishra) Judge PKP/KB

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 28-Mar-2025 15:23:31

 
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