Uttar Kumar Sen vs State Of Odisha And Another
2025 Latest Caselaw 5306 Ori

Orissa High Court

Uttar Kumar Sen vs State Of Odisha And Another on 24 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

              IN THE HIGH COURT OF ORISSA AT CUTTACK


                              R.S.A. No.495 of 2024


       Uttar Kumar Sen                       .....                        Appellant

                                                      Represented by
                                                      Mr.S.K.Dash, Advocate

                                      -versus-
       State of Odisha and another           .....                  Respondents

                                                      Represented by A.G.A.


                                     CORAM:

            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA


                                       ORDER

24.3.2025.

Order No. I.A. No.1474 of 2024

1. 1. This matter is taken up through hybrid mode.

2. Since the certified copy of the trial Court's judgment has already been filed, the I.A. is disposed of as infructuous.

(Sashikanta Mishra) Judge

// 2 //

02. 1. This matter is taken up through hybrid mode.

2. List this matter in the week commencing 07.4.2025 for admission.

(Sashikanta Mishra) AKB Judge

Designation: A.D.R.-cum-Addl. Principal Secretary

Location: High Court of Orissa, Cuttack