National Bank For Agriculture And vs Durgaprasad Sangramjit Mallick
2025 Latest Caselaw 5072 Ori

Orissa High Court

National Bank For Agriculture And vs Durgaprasad Sangramjit Mallick on 18 March, 2025

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.A. No.1671 of 2024

            National Bank for Agriculture and ....               Appellants
            Rural Development, Mumbai and
            others

                                                  Represented By Adv. -
                                              Mr. A.K. Dash, Advocate

                                       -versus-

            Durgaprasad Sangramjit Mallick         ....         Respondent

                                                                 In person


                                CORAM:
                  THE HON'BLE MR. JUSTICE ARINDAM SINHA,
                              ACTING CHIEF JUSTICE
                                   AND
                     THE HON'BLE MR. JUSTICE M.S. SAHOO

                                       ORDER

18.03.2025 Order No.

08. 1. Mr. Dash, learned advocate appears and prays for adjournment

on absence of his leader engaged to argue on behalf of appellant.

Respondent appears in person and opposes the prayer for adjournment.

2. Order sheet reveals, coordinate Bench on 29th October, 2024

directed for the writ appeal to be listed on 24 th December, 2024, for

judgment. However thereafter, on 17th January, 2025 the writ petition

stood released.

// 2 //

3. Adjournment granted is peremptory. List on 24 th March, 2025

marked at 2 P.M. Interim order to continue till next date of hearing.

(Arindam Sinha) Acting Chief Justice

(M.S. Sahoo) Judge

Radha/Gs