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Saubhagya Kumar Swain vs State Of Odisha & Another .... Opp. ...
2025 Latest Caselaw 4948 Ori

Citation : 2025 Latest Caselaw 4948 Ori
Judgement Date : 12 March, 2025

Orissa High Court

Saubhagya Kumar Swain vs State Of Odisha & Another .... Opp. ... on 12 March, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLMC No.334 of 2021

             Saubhagya Kumar Swain           ....    Petitioner
                                                  Mr. Subir Palit,
                                                  Senior Advocate



                                  -versus-


             State of Odisha & another       .... Opp. Parties
                                                Mr.S.N.Biswal,
                                                ASC and Mr.
                                                Biswajit Nayak,
                                                Advocate


         CORAM:
              JUSTICE SIBO SANKAR MISHRA

Order                             ORDER
 No.                            12.03.2025
 23.
        1.

Heard Mr. Subir Palit, learned Senior Advocate appearing for the petitioner, Mr. S.N. Biswal, learned Additional Standing Counsel appearing for the opposite party No.1-State and Mr. Biswajit Nayak, learned counsel appearing for the opposite party No.2.

2. Hearing is concluded and judgment is reserved.

3. Learned counsels for the parties have filed their respective written notes of submissions.

4. The interim order passed earlier shall continue till the pronouncement of the judgment.

(S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 12-Mar-2025 19:01:35

 
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