Malati Murmu & Others vs Shibu Soren & Another
2025 Latest Caselaw 4839 Ori

Orissa High Court

Malati Murmu & Others vs Shibu Soren & Another on 10 March, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

     IN THE HIGH COURT OF ORISSA AT CUTTACK

                     MACA No.433 of 2021

Malati Murmu & Others                  .....              Appellants
                                                     Mr. P.K. Mishra, Advocate

                                  -versus-


Shibu Soren & Another                .....               Respondents
                                                Ms. S. Das, Adv. for Resp. No.2


                    CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY

                            ORDER

10.03.2025

Order No. 07 I.A. No. 1000 of 2021

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Since the present appeal was filed during the period COVID-19 pandemic was in force, in view of the decision of the Hon'ble Apex Court in WPC(Civil) No.3 of 2020, there is no delay in filing the appeal.

4. Accordingly, the I.A stands disposed of.

(BIRAJA PRASANNA SATAPATHY) Judge

1. Heard.

2. Since Mr. P.K. Mohanty, learned counsel and his associates have already entered appearance on behalf of Respondent No.2, let a copy of the appeal memo along with the impugned judgment be provided to Ms.S. Das, learned counsel appearing for Respondent No.2 in course of the day.

3. As requested by Ms. S. Das, list this matter on 20th March, 2025.

(BIRAJA PRASANNA SATAPATHY) Judge Subrat

Location: HIGH COURT OF ORISSA, CUTTACK