Union Of India And Others vs Lingaraj Nanda .... Opposite Parties
2025 Latest Caselaw 4725 Ori

Orissa High Court

Union Of India And Others vs Lingaraj Nanda .... Opposite Parties on 6 March, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.P.(C) No. 2327 of 2025
            Union of India and Others          ....                   Petitioners
                                               Mr. Biswajit Maharana, Advocate
                                      -versus-

            Lingaraj Nanda                    ....               Opposite Parties

             CORAM:
                       HON'BLE MR. JUSTICE S.K. SAHOO
                       HON'BLE MISS JUSTICE SAVITRI RATHO
                                               ORDER

Order No. 06.03.2025

02. This matter is taken up through Hybrid arrangement (video

conferencing/physical mode).

Mr. Biswajit Maharana, learned Senior Panel Counsel appearing

on behalf of the Union of India has produced the order dated 09.09.2024

passed by the Hon'ble Supreme Court in SLP (Civil) Diary No (s).

38043 of 2024 which has been filed challenging the judgment and order

dated 23.04.2024 of this Court passed in W.P.(C) No. 25633 of 2020 so

also order dated 06.09.2023 in SLP (Civil) Diary No. 27805 of 2023

challenging the judgment and order dated 29.11.2022 of this Court

passed in W.P.(C) No. 13897 of 2017 and in both the matters, the interim

order has been passed and the operation of the order of this Court has

been stayed. He has produced the same with the affidavit on behalf of

the Deputy Chief Personnel Officer (Gaz.), East Coast Railway,

Bhubaneswar which is taken on record.

Learned Senior Panel Counsel appearing on behalf of the Union of

India seeks for an adjournment to apprise about the status of those two

SLPs which are subjudice before the Hon'ble Supreme Court.

List this matter on 10.04.2025.

(S.K. Sahoo) Judge

(Savitri Ratho) Judge

puspa/sukanta

Signed by: PUSPANJALI MOHAPATRA