Satyabhama Prusty vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 4626 Ori

Orissa High Court

Satyabhama Prusty vs State Of Odisha & Others .... Opp. ... on 4 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.20084 of 2024

                             Satyabhama Prusty                                  ....           Petitioner
                                                                                        Represented by
                                                                               Mr. B.P. Rath, Advocate

                                                                - Versus -

                             State of Odisha & Others                            ....     Opp. Parties
                                                                                      Represented by
                                                                                    Mr. S.S. Routray,
                                                                              Addl. Standing Counsel
                                                                       Mr. B.K. Routray, Advocate for
                                                                                          (O.P. No.7)

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

04.03.2025 Order No.

06. 1. This matter is taken up through hybrid mode. . 2. Hearing concluded. Judgment reserved.

3. Parties may files their note of submissions and memo of citations within a week.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 04-Mar-2025 17:58:41