Chakradhar Pradhan vs Union Of India & Others .... Opp. Parties
2025 Latest Caselaw 4598 Ori

Citation : 2025 Latest Caselaw 4598 Ori
Judgement Date : 4 March, 2025

Orissa High Court

Chakradhar Pradhan vs Union Of India & Others .... Opp. Parties on 4 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.23220 of 2013

                             Chakradhar Pradhan                                ....           Petitioner
                                                                                       Represented by
                                                                   Mr. C. Anand Rao, Senior Advocate
                                                                 along with Mr. S.K. Behera, Advocate


                                                                - Versus -

                             Union of India & Others                            ....       Opp. Parties
                                                                                        Represented by
                                                                                     Mr. S.R. Pattnaik,
                                                                           Addl. Government Advocate
                                                                       Mr. P.K. Parhi, DSGI along with
                                                                   Mr. S.S. Kashyap, CGC for OP No.1

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

04.03.2025 Order No.

08. 1. This matter is taken up through hybrid mode. . 2. The numbers of the paragraphs of the judgment dated 23.12.2024 be corrected appropriately and the corrected judgment be uploaded in Orissa High Court website.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 04-Mar-2025 17:58:41